Karnataka High Court
Prabhavathi K vs Ashok Jelendren Pillayi @ Ashok Pillayi on 26 July, 2024
Author: K.Natarajan
Bench: K.Natarajan
-1-
NC: 2024:KHC:29503
MFA No. 1229 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF JULY, 2024
BEFORE
THE HON'BLE MR JUSTICE K.NATARAJAN
MISCELLANEOUS FIRST APPEAL NO. 1229 OF 2024 (MV-D)
BETWEEN:
PRABHAVATHI K
AGED ABOUT 35 YEARS
(SINCE DECEASED)
1. KRISHNA.S.M
AGED ABOUT 47 YEARS
S/O LATE MANJUNATHA ACHARYA
NEAR GURUNARASIMA TEMPLE
SALIGRAMA, CHITRAPADY
VILLAGE AND POST
BRAHMAVARA TLAUK
UDUPI DISTRICT
2. SATYAVATHI
AGED ABOUT 72 YEARS
W/O LATE NARAYANA ACHARYA
NEAR HALADY ROD,
Digitally signed KOTESHWARA BYPASS
by
MARIGANGAIAH KOTESHWARA VILLAGE AND POST
PREMAKUMARI KUNDAPURA TALUK
Location: HIGH ...APPELLANTS
COURT OF
KARNATAKA
(BY SRI..K.PRASANNA SHETTY., ADVOCATE)
AND:
1. ASHOK JELENDREN PILLAYI @ ASHOK PILLAYI
MAJOR
S/O JELENDREN ALIAS JELENDREN PILLAYI
@ JALENDRAN KUNJU PILLAYI
CHAWAN COMPLEX, NO.3
PRATHAMESH COLONY
NEAR HOLY FAMILY SCHOOL
-2-
NC: 2024:KHC:29503
MFA No. 1229 of 2024
VIDYANAGAR, KARAD TALUK
SATHRA DISTRICT
MAHARASHTRA STATE-415124.
2. HDFC ERGO GENERAL INSURNCE CO. LTD.,
DIVISIONAL MANAGER
DIVISIONAL OFFICE
ONYX, 4TH FLOOR
NORTH MAIN ROAD,
NEXT TO WESTIN HOTEL
KOREGAON PARK, PUNE
MAHARASHTRA-411 001.
...RESPONDENTS
THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
SECTION 173(1) OF MV ACT AGAINST THE JUDGMENT AND AWARD
DATED 12.04.2023 PASSED IN MVC NO.961/2020 ON THE FILE OF
THE SENIOR CIVIL JUDGE AND ADDITIONAL MACT, KUNDAPURA,
PARTLY ALLOWING THE CLAIM PETITION FOR COMPENSATION
SEEKING ENHANCEMENT OF COMPENSATION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE K.NATARAJAN
ORAL JUDGMENT
Learned counsel for the appellants has filed a memo for withdrawal of the appeal.
2. Memo is placed on record. -3-
NC: 2024:KHC:29503 MFA No. 1229 of 2024
3. Appeal is dismissed as withdrawn.
4. In view of dismissal of the appeal, I.A.No.1/2024 does not survive for consideration. Hence, I.A.No.1/2024 stands dismissed.
Sd/-
(K.NATARAJAN) JUDGE NC List No.: 1 Sl No.: 31