Karnataka High Court
Sri Basha P vs The Divisional Controller Ksrtc on 3 July, 2024
Author: Jyoti Mulimani
Bench: Jyoti Mulimani
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NC: 2024:KHC:24932
RP No. 97 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF JULY, 2024
BEFORE
THE HON'BLE MS. JUSTICE JYOTI MULIMANI
REVIEW PETITION NO. 97 OF 2024
BETWEEN
,
SRI. BASHA.P
S/O SRI. PAKIR SABHI,
AGED ABOUT 53 YEARS,
R/A PERESANDRA VILLAGE AND POST,
MANDIKAL HOBLI,
CHIKKABALLAPURA TALUK,
CHIKKABALLAPURA DISTRICT-562 104.
...PETITIONER
(BY SRI. L.SHEKAR., ADVOCATE)
AND
THE DIVISIONAL CONTROLLER,
K.S.R.T.C., CHIKKABALLAPURA DIVISION,
CHIKKABALLAPURA,
Digitally signed by
REPRESENTED BY ITS CHIEF LAW OFFICER.
PREMCHANDRA CENTRAL OFFICE, K.H.ROAD,
MR BENGALURU-560 027.
Location: High
Court of Karnataka ...RESPONDENT
THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE
1 OF THE CPC, 1908, READ WITH RULE 39 OF THE WRIT
PROCEEDINGS 1977, PRAYING TO REVIEW THE JUDGMENT
AND ORDER DATED: 20.12.2023. AND FURTHER BE PLEASED
TO HEAR THE WRIT PETITION NO.15162 OF 20234 ON MERITS
AND ETC.,
THIS REVIEW PETITION IS COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:
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NC: 2024:KHC:24932
RP No. 97 of 2024
ORDER
Sri.Shekar.L., learned counsel for the review petitioner has appeared in person.
The captioned Review Petition is listed today for orders regarding noncompliance with office objections, with the consent of learned counsel for the petitioner, it is heard finally.
The Review petition is filed seeking a review of the order dated:20.12.2023 passed by this Court in Writ Petition No.15162/2023 (L-KSRTC). The review petitioner was the respondent in the Writ Petition, he was served and unrepresented. He had neither engaged the services of an advocate nor conducted the case as a party in person. This Court disposed of the Writ Petition on the merits of the case. There is no error apparent on the face of the record. The Review Petition is liable to be rejected and accordingly, it is rejected.
Sd/-
JUDGE MRP List No.: 1 Sl No.: 9