Karnataka High Court
Siddappa S/O Shivappa Kumbar And Anr vs Gireppa S/O Siddappa Kumbar on 1 July, 2024
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NC: 2024:KHC-K:4418
RSA No. 7302 of 2013
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 1ST DAY OF JULY, 2024
BEFORE
THE HON'BLE Mrs JUSTICE K S HEMALEKHA
REGULAR SECOND APPEAL NO.7302 OF 2013 (INJ)
BETWEEN:
1. SIDDAPPA S/O SHIVAPPA KUMBAR,
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O. YAMBATTANAL, TQ. BASAVAN BAGEWADI,
DIST. BIJAPUR-586 203.
2. SHIVABAI W/O CHANDRAMAPPA KUMBAR,
AGE: 80 YEARS, OCC: HOUSEHOLD,
R/O. YAMBATTANAL, TQ. BASAVAN BAGEWADI,
DIST. BIJAPUR-586 203.
...APPELLANTS
(APPELLANT NO.1 AND 2 ARE DEAD)
AND:
GIREPPA S/O SIDDAPPA KUMBAR,
AGE: 67 YEARS, OCC: HOUSEHOLD,
Digitally signed R/O. YAMBATTANAL, TQ. BASAVAN BAGEWADI,
by SWETA DIST. BIJAPUR-586 203.
KULKARNI
Location: High ...RESPONDENT
Court of (BY SRI D.P. AMBEKAR, ADVOCATE)
Karnataka
THIS RSA IS FILED U/S. 100 OF THE CPC, PRAYING TO
ALLOW THE APPEAL BY SETTING ASIDE THE JUDGMENT AND
DECREE DATED 16.06.2009 PASSED IN O.S.NO.208/2000 BY
THE CIVIL JUDGE (JR.DN.) BASAVAN BAGEWADI AND WHICH
IS CONFIRMED IN R.A.NO.28/2009 BY THE SENIOR CIVIL
JUDGE, BASAVAN BAGEWADI, VIDE JUDGMENT AND DECREE
DATED 11.02.2013 AND CONSEQUENTLY DISMISS THE SUIT
OF THE PLAINTIFF AND ETC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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NC: 2024:KHC-K:4418
RSA No. 7302 of 2013
JUDGMENT
Bailiff report has been returned with the concerned Court stating that appellant Nos.1 and 2 are died.
2. Appeal stands abated.
Sd/-
JUDGE AT List No.: 1 Sl No.: 5 CT:V D