Jharkhand High Court
Zafar Ali vs The State Of Jharkhand And Others ... ... ... on 2 September, 2025
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Contempt Case (Civil) No. 1034 of 2025
Zafar Ali ... ... ... Petitioner
Versus
The State of Jharkhand and others ... ... ... Opposite Parties
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioner: Mr. Haider Ali, Advocate For the State: Mr. Sahbaj Akhtar, AC to AAG-III
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03/Dated: 02.09.2025 Heard.
The opposite parties are directed to comply with the judgment dated 24.04.2025 passed in W.P.(C) No. 3448 of 2024, subject to filing of S.L.P. I.A. No. 12188 of 2025 stands disposed of.
For compliance, list on 23.09.2025.
(Tarlok Singh Chauhan, C.J.) (Rajesh Shankar, J.) APK/VK.