Jharkhand High Court
Kamal Khan vs The State Of Jharkhand on 19 November, 2025
Author: Rongon Mukhopadhyay
Bench: Rongon Mukhopadhyay
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. A. (DB) No. 1577 of 2003
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1. Kamal Khan
2. Gama Khan ... ... Appellants Versus The State of Jharkhand ...... Respondent With Cr. A. (DB) No. 1671 of 2003
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1. Gyas Khan
2. Allauddin Khan
3. Shiraj Khan ... ... Appellants Versus The State of Jharkhand ...... Respondent
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CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellants : Md. Zaid Ahmad, Advocate For the State : Mr. Vishwanath Roy, Spl.P.P.
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th Order No. 05/ Dated: 19 November, 2025 Heard learned counsel for the parties.
2. Arguments concluded.
3. Judgment is reserved.
(Rongon Mukhopadhyay, J.) (Pradeep Kumar Srivastava, J.) 19.11.2025 Basant/Arpit