Jharkhand High Court
Jharkhand Urja Vikas Nigam Limited & Anr vs M/S Himadri Steel Pvt. Ltd. & Ors on 8 July, 2025
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A No.648 of 2018
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Jharkhand Urja Vikas Nigam Limited & Anr. .... .... Appellants
-Versus-
M/s Himadri Steel Pvt. Ltd. & Ors. .... .... Respondents
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CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR
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For the Appellants : Mr. Rajiv Ranjan, Senior Advocate Mr. Mrinal Kanti Roy, Advocate Mr. Chandan Tiwari, Advocate For the Respondents : Mr. Dhananjay Kr. Pathak, Advocate
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th Order No.37/Dated: 08 July, 2025
1. Mr. Rajeev Ranjan, learned senior counsel assisted by Mr. Mrinal Kanti Roy, learned counsel appearing for the appellants has argued the matter at length.
2. Mr. Dhananjay Kumar Pathak, learned counsel appearing for the respondents has also argued the matter at length.
3. Hearing concluded.
4. Judgment is reserved.
(Sujit Narayan Prasad, J.) (Rajesh Kumar, J.) A.Mohanty/Raja Uploaded