Jharkhand High Court
Ajay Kumar vs The State Of Jharkhand & Ors on 1 July, 2025
Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad, Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A No.620 of 2023
----
Ajay Kumar .... .... Appellant
-Versus-
The State of Jharkhand & Ors. .... .... Respondents
----
CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE RAJESH KUMAR
----
For the Appellant : Mr. Harsh Preet Singh, Advocate For the Respondents : Mr. Indranil Bhaduri, S.C-IV
----
st Order No.10/Dated: 01 July, 2025
1. Heard Mr. Harsh Preet Singh, learned counsel appearing for the appellant and Mr. Indranil Bhaduri, learned S.C-IV appearing for the respondents.
2. Hearing concluded.
3. Judgment is reserved.
(Sujit Narayan Prasad, J.) (Rajesh Kumar, J.) A.Mohanty/Raja Uploaded