Jammu & Kashmir High Court - Srinagar Bench
Kuldeep Kumar Bhat(Senior Citizen) vs Union Territory Of J And K And Ors on 18 February, 2026
S. No. 01
Regular List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 3089/2024 CM(8415/2024) CM(8500/2025)
KULDEEP KUMAR BHAT(SENIOR CITIZEN). ...Petitioner(s)
Through: None.
Vs
UNION TERRITORY OF J AND K AND ORS. ...Respondent(s)
(COOPERATIVE DEPARTMENT)
Through: Mr. Faheem Nisar Shah, GA
CORAM:
Khursheed-Ul-Islam, Registrar Judicial.
ORDER
18.02.2026 Post admission notice in terms of Hon'ble Court order dated 26.11.2025 have been issued to the respondents on 03.12.2025. As per the office report, tracking reports in this behalf have been obtained from the official website of India Post wherein the delivery of notices have been confirmed. Service, as such, stands complete. Further, perusal of the file reveals that fresh application bearing No. 8500/2025 has been filed by Mr. Faheem Nisar Shah, learned GA on behalf of the respondents for taking on record reply/objections. As such, list the CM No. 8500/2025 in the first instance along with the main petition before the Hon'ble Court on 05.03.2026.
(Registrar Judicial) SRINAGAR 18th February, 2026 "Sabreena Rahim"