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Jammu & Kashmir High Court
Mr. Shaleen Kabra And Ors vs Deep Raj on 23 February, 2026
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 16
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CJ Court
Case: LPA No. 28/2023
Mr. Shaleen Kabra and ors. ...Petitioner(s)/Appellant(s)
Through: None.
V/s
Deep Raj. .... Respondent(s)
Through: None.
CORAM: HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.
ORDER
23.02.2026 Called twice.
None for the parties.
In the interest of justice, adjourned to April 06, 2026.
(RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE Jammu 23.02.2026 Sunita SUNITA KOUL 2026.02.23 16:27 I attest to the accuracy and integrity of this document