Jammu & Kashmir High Court
Sweety Kantroo & Ors vs State Of J&K & Ors on 29 February, 2024
Sr. No. 14
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
OWP No.1382/2011
CM No.6072/2021
CM No.2110/2022
c/w
CCP(S) No.135/2022
CM No.6355/2023
Sweety Kantroo & Ors. ....Petitioner/Appellant(s)
Through :- Mr. K.L. Pandita, Advocate.
V/s
State of J&K & Ors. ....Respondent(s)
Through :- Mr. P.N. Raina, Sr. Advocate with
Mr. J.A. Hamal, Advocate for R-5.
Mr. Amit Gupta, AAG for R-1.
Ms. Aparna Gupta, Advocate vice
Mrs. Monika Kohli, Sr.AAG for R-2 to 4.
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
ORDER
29.02.2024 Heard.
Reserved for judgment.
(MA Chowdhary) Judge JAMMU 29.02.2024 Eva