Jammu & Kashmir High Court
Rajesh Saraf & Ors vs State Of J&K & Ors on 7 October, 2023
Sr. No. 01
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CJ Court
Case: LPASW No. 149/2013
c/w
CDLSW No. 7/2014
LPASW No. 11/2014
LPA No. 195/2018
LPA No. 67/2019
LPA No. 125/2019
Rajesh Saraf & Ors. .....Appellant/Petitioner(s)
Through :- Mr. Abhinav Sharma, Sr. Advocate
with Mr. Abhirash Sharma, Advocate.
Mr. Gagan Basotra, Sr. Advocate with
Ms. Navdeep Kour, Advocate.
Ms. Aruna Thakur, Advocate.
Mr. Ankur Sharma, Advocate.
v/s
State of J&K & Ors. .....Respondent(s)
Through :- Mr. S. S. Nanda, Sr. AAG.
Mrs. Monika Kohli, Sr. AAG.
Mr. P.N. Raina, Sr. Advocate with
Mr. J. A. Hamal, Advocate.
Mr. Sunil Sethi, Sr. Advocate with
Mr. Mohsin Bhat, Advocate
Mr. Mohd. Rahies, Advocate.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
07.10.2023 Heard.
Judgment is reserved.
(RAJESH SEKHRI) (N. KOTISWAR SINGH) JUDGE CHIEF JUSTICE JAMMU 07.10.2023 Paramjeet