Jammu & Kashmir High Court - Srinagar Bench
United India Insurance vs Firdous Ahmad Mir And Ors on 2 March, 2021
S No. 208
ADMISSION
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CMAM No. 186/2014
United India Insurance Petitioner(s)
Through:- Ms. Alia, Adv.
vice Mr. Nissar, Adv.
Vs.
Firdous Ahmad Mir and Ors. Respondent(s)
Through:- Mr. Mohammad Amin, Adv.
Mr. Tariq Ahmad, Adv. CORAM:-
Hon'ble Mr. Justice Sanjay Dhar, Judge.
(O R D E R) 02-03-2021 Heard and reserved for judgment.
(Sanjay Dhar) Judge SRINAGAR 02.03.2021 "Aasif AASIF GUL 2021.03.02 20:40 I attest to the accuracy and integrity of this document