Himachal Pradesh High Court
Decided On: 12.09.2024 vs Sh. Rakesh Kanwar And Another on 12 September, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
024:HHC:8431
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
COPC No. 454 of 2024
.
Decided on: 12.09.2024
Sanjay Kumar and another ....Petitioners
Versus
Sh. Rakesh Kanwar and another ...Respondents
Coram
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
For the petitioners : Mr. Rakesh Kumar Sharma,
r Advocate.
For the respondent : Mr. Anup Rattan, Advocate
General with Mr. Rahul Thakur,
Deputy Advocate General.
Ajay Mohan Goel, Judge (Oral)
Learned Advocate General submits that the representation of the petitioners shall now definitely be decided within a period of three weeks from today. His statement is taken on record. Accordingly, these proceedings are closed but with liberty to the petitioner to file appropriate application for revival of the proceedings in case needful is not done. Notice discharged.
(Ajay Mohan Goel)
September 12, 2024 Judge
(narender)
1 Whether reporters of the local papers may be allowed to see the judgment?
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