Himachal Pradesh High Court
Mohan Lal & Ors vs Rohan Chand Thakur & Anr on 4 November, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA COPC No. 205 of 2024 and connected matters Decided on: 4th November, 2024 _________________________________________________________________
1. COPC No. 205 of 2024 Mohan Lal & Ors ....Petitioners Versus Rohan Chand Thakur & Anr ...Respondents _________________________________________________________________
2. COPC No. 208 of 2024 Raj Mohd. & Ors ....Petitioners Versus Rohan Chand Thakur & Anr ...Respondents _________________________________________________________________
3. COPC No. 209 of 2024 Ashok Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 4. COPC No. 210 of 2024 Balwant Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 5. COPC No. 211 of 2024 Lok Manjeet ....Petitioner Versus Rohan Chand Thakur ...Respondent -2- _________________________________________________________________ 6. COPC No. 212 of 2024 Radesh Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 7. COPC No. 213 of 2024 Narender Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 8. COPC No. 224 of 2024 Krishan Lal ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 9. COPC No. 225 of 2024 Pankaj Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 10. COPC No. 214 of 2024 Vivek Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ -3- 11. COPC No. 352 of 2024 Chander Prakash Verma ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 12. COPC No. 215 of 2024 Narender Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 13. COPC No. 216 of 2024 Chander Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 14. COPC No. 217 of 2024 Chuni Lal ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 15. COPC No. 218 of 2024 Sanjeev Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ -4- 16. COPC No. 219 of 2024 Pushpinder Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 17. COPC No. 220 of 2024 Sunil Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 18. COPC No. 221 of 2024 Mul Raj ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 19. COPC No. 222 of 2024 Vinod Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 20. COPC No. 223 of 2024 Vimlesh Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 21. COPC No. 297 of 2024 Lal Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent -5- _________________________________________________________________ 22. COPC No. 298 of 2024 Pravesh Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 23. COPC No. 299 of 2024 Rattan Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 24. COPC No. 300 of 2024 Kesar Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 25. COPC No. 301 of 2024 Suresh Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 26. COPC No. 303 of 2024 Prashant Tegta ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ -6- 27. COPC No. 304 of 2024 Suresh Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 28. COPC No. 305 of 2024 Ranjeet Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 29. COPC No. 306 of 2024 Manmohan Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 30. COPC No. 307 of 2024 Prushottam Dass ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 31. COPC No. 308 of 2024 Pramod Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ -7- 32. COPC No. 309 of 2024 Prem Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 33. COPC No. 311 of 2024 S.M. Dutt ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 34. COPC No. 312 of 2024 Sunil Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 35. COPC No. 313 of 2024 Dimpal Kumar ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 36. COPC No. 314 of 2024 Kuldeep Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ -8- 37. COPC No. 315 of 2024 Roshan Lal ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 38. COPC No. 316 of 2024 Anil Sharma ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 39. COPC No. 318 of 2024 Jagmohan Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 40. COPC No. 343 of 2024 Phool Singh ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ 41. COPC No. 344 of 2024 Siya Ram ....Petitioner Versus Rohan Chand Thakur ...Respondent _________________________________________________________________ -9- Coram Ms. Justice Jyotsna Rewal Dua, 1 Whether approved for reporting?
____________________________________________________________ For the petitioners: Mr. Vikas Rajput and Mr. Balwant Singh Thakur, Advocates.
For the respondents: Mr. Dheeraj K. Vashisth and Mr. Raman Jamalta, Advocates.
Jyotsna Rewal Dua, Judge Learned counsel for the respondents have placed on record different office orders passed in respective cases of the petitioners and on that basis submit that in terms of the directions issued in CWPOA No. 2343 of 2020 (Vikram Singh Vs. Himachal Road Transport Corporation) and connected matters, decided on 09.11.2023, pay of the petitioners has been re-fixed and their service has been regularized in accordance with the directions issued in the judgment. They further submit that the respondent is bound to comply with the judgment by paying interest on the amount due to the petitioners @ 6% per annum from the cut-off date as has already been held in the judgments.
1Whether reporters of Local Papers may be allowed to see the judgment? yes
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2. In view of above, learned counsel for the petitioners submit that these proceedings be closed, however, petitioners be reserved liberty to file appropriate proceedings for enforcement of the aforesaid judgment.
Granting such liberty, the contempt proceedings are closed.
Notices issued to the respondents are discharged.
Pending miscellaneous application(s), if any, also to stand disposed of.
Jyotsna Rewal Dua Judge November 4, 2024 R.Atal