Himachal Pradesh High Court
Decided On: 28.08.2024 vs Sh. Rakesh Kanwar And Another on 28 August, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
2024:HHC:7445
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
COPC No. 199 of 2024
.
Decided on: 28.08.2024
Virender Kumar ....Petitioner
Versus
Sh. Rakesh Kanwar and another ...Respondents
Coram
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
For the petitioner : Mr. Mukul Sharma, Advocate vice
r Mr. Virbahadur Verma, Advocate.
For the respondents : Mr. Pushpender Jaswal, Addl.
AG.
Ajay Mohan Goel, Judge (Oral)
The Court stands informed that the order in issue has been complied with. Accordingly, these proceedings are closed. Notice discharged.
(Ajay Mohan Goel)
August 28, 2024 Judge
(narender)
1 Whether reporters of the local papers may be allowed to see the judgment?
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