Himachal Pradesh High Court
Door Singh vs State Of Himachal Pradesh on 20 April, 2024
Author: Virender Singh
Bench: Virender Singh
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA Cr.MP (M) No.171 of 2024 .
Decided on : 20.04.2024 Door Singh ...Petitioner Versus State of Himachal Pradesh ...Respondent Coram The Hon'ble Mr. Justice Virender Singh, Judge.
Whether approved for reporting?1 For the petitioner : Ms. Kiran Dhiman, Advocate.
For the respondent : Mr. Lokender Kutlehria, Additional Advocate General.
Virender Singh, Judge (oral).
Learned counsel for the petitioner, on instructions, seeks permission to withdraw the present petition. Permission granted. The petition is accordingly dismissed as withdrawn.
( Virender Singh ) Judge April 20, 2024(ps) 1 Whether Reporters of local papers may be allowed to see the judgment? Yes.
::: Downloaded on - 20/04/2024 20:35:07 :::CIS