State of H.P. Vs. M/s Adani Power Ltd. with connected matter.
.
LPA No. 166 of 2022 with LPA No. 167 of 2022 LPA No. 166 of 2022 9.10.2023 Present: Mr.Rakesh Dhaulta, Additional Advocate General, with Mr.Pranay Pratap Singh, Additional Advocate General and Mr.Arsh Rattan, Deputy Advocate General, for the appellant.
Mr.Neeraj Gupta, Senior Advocate, alongwith Mr.Ajeet Pal Singh Jaswal and Mr.Vedhant Ranta, r Advocates, for the respondent.
LPA No. 167 of 2022 Mr.Neeraj Gupta, Senior Advocate, alongwith Mr.Ajet Pal Singh Jaswal and Mr.Vedhant Ranta, Advocates, for the appellant.
Mr. Rakesh Dhaulta, Additional Advocate General, with Mr.Pranay Pratap Singh, Additional Advocate General and Mr.Arsh Rattan, Deputy Advocate General, for the respondent.
Arguments concluded. Judgment reserved.
(Vivek Singh Thakur), Judge.
(Bipin C. Negi) Judge.
9th October, 2023.
(Keshav) ::: Downloaded on - 10/10/2023 20:34:51 :::CIS