Kulwinder Singh Brar & anr. Vs State of H.P & .
anr.
Cr. MMO No.817 of 2023 10.11.2023 Present: Mr. Amit Singh Chandel and Mr. Abhinav Mehta, Advocates, for the petitioners.
Mr. Prashant Sen, Deputy Advocate General, for respondent No.1/State.
Mr. Janak Raj, Advocate, for respondent No.2.
Arguments heard. Judgment reserved.
(Rakesh Kainthla) Judge November, 10th 2023 (saurav pathania) ::: Downloaded on - 10/11/2023 20:38:01 :::CIS