Smar Singh Rana vs. Santosh Kumar along with connected matter.
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Cr.MMO No. 118 of 2022 and Cr.MMO No. 16 of 2022.
23.08.2022 Present: Mr. Kulwant Singh Gill, Advocate, for the petitioner(s).
Mr. Atharv Sharma, Advocate, for the respondent.
Heard for some time. During the course of arguments, learned counsel for the petitioner has placed reliance on a judgment and decree dated 26.09.2006 passed by learned District Judge, Kangra, in a divorce petition between the parties to the instant petition, but the said document is not on record. Learned counsel for the respondent seeks time to place on record the same.
List on 30th August, 2022.
(Satyen Vaidya) Judge.
23rd August, 2022.
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