HPSEB Supervi Accounts Services Association vs. Manoj Kumar.
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COPC No. 78 of 2022 5.8.2022 Present: Ms. Sunita Sharma, Sr. Advocate with Mr. Dhananjay Sharma, Advocate, for the petitioner.
Ms. Ruma Kaushik, Advocate, for the respondent.
Learned counsel for the respondents had placed on record written instructions, according to which, the judgment passed by this Court has been fully complied with.
Confronted with this, learned counsel for the petitioner seeks time to have instructions.
List on 2.9.2022.
(Satyen Vaidya) Judge 5th August, 2022 (kck) ::: Downloaded on - 05/08/2022 20:06:46 :::CIS