Cr.M.P.(M) No.149 of 2021 29.1.2021 Present: Mr. N.K.Thakur, Senior, Senior Advocate with Divya Raj Singh, Advocate, for the petitioner.
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Mr. Sudhir Bhatnagar, Additional Advocate General with Ms. Seema Sharma, Dy. Advocate General, Mr. Narinder Singh, Thakur & Mr. Kamal Kant, Deputy Advocates, General, and Mr. Manoj Bagga, Assistant Advocate General for the State.
(Through Video Conference) r to Arguments heard. Judgment reserved.
(Anoop Chitkara) Vacation Judge January 29, 2021 (ravinder) ::: Downloaded on - 29/01/2021 20:15:36 :::HCHP