1 HON'BLE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA CWP No.305 of 2021 alongwith CWPs No.306 to 312, 321 to 323, 333 to 340 and .
CWP No.351 of 2021.
Decided on: January 08, 2021.
CWP No.305 of 2021 Sant Ram .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.306 of 2021 Pradeep Kumar .............Petitioner Versus Himachal Road Transport Corporation and another r ........Respondents _______________________________________________________________ CWP No.307 of 2021 Ajay Kumar .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.308 of 2021 Sushant Rana .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.309 of 2021 Yeshpal Singh .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.310 of 2021 Susheel .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ ::: Downloaded on - 08/01/2021 20:17:13 :::HCHP 2 CWP No.311 of 2021 Vinod Kumar .............Petitioner Versus .
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.312 of 2021 Vinod Kumar Sharma .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.321 of 2021 Rahul Panta .............Petitioner r Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.322 of 2021 Manmohan Singh .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.323 of 2021 Vinod Kumar .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.333 of 2021 Anil Thakur .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.334 of 2021 Yash Pal Sharma .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ ::: Downloaded on - 08/01/2021 20:17:13 :::HCHP 3 CWP No.335 of 2021 Satish Kumar .............Petitioner Versus .
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.336 of 2021 Nitesh Parmar .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.337 of 2021 Hem Chand .............Petitioner Versus Himachal Road Transport Corporation and another r ........Respondents _______________________________________________________________ CWP No.338 of 2021 Vijay Kumar .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.339 of 2021 Sunil Kumar .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.340 of 2021 Mohinder Singh .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents CWP No.351 of 2021 Sandeep Chauhan .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ ::: Downloaded on - 08/01/2021 20:17:13 :::HCHP 4 Coram:
Hon'ble Mr. Justice L. Narayana Swamy, Chief Justice. Hon'ble Mr. Justice Ravi Malimath, Judge.
.
Whether approved for reporting?1 For the petitioner(s) : Mr. Vinay Sharma, Advocate.
For the respondents : Mr. Vikas Rajput, Advocate.
(Through video conferencing) ________________________________________________________ L. Narayana Swamy, Chief Justice (Oral).
By way of these writ petitions, the petitioners, who are working as Piece Meal Workers with the respondent-Corporation, have approached this Court, seeking a direction to the respondents to convert their services on contract basis. In this regard, the petitioners have already made representations, which are still pending before the authorities concerned.
3. In view of the nature of the case and prayer made therein, no response is required from the respondents.
4. Considering the averments and prayer made in these writ petitions, with the consent of learned counsel for both the parties, these writ petitions are disposed of with a direction to the respondents/competent authority to decide the representation(s) of the petitioners, in accordance with law, within a period of one month from today. While deciding the petitioners' representation(s), the respondents/competent authority shall also take into consideration the judgment delivered by learned Single Judge of 1 Whether reporters of Local Papers may be allowed to see the judgment? Yes.
::: Downloaded on - 08/01/2021 20:17:13 :::HCHP 5this Court in CWPOA No.1517 of 2019, titled Prem Singh versus Himachal Road Transport Corporation & another, decided on .
18.12.2019. Liberty is also reserved to the petitioners to approach this Court again, in case they still feel aggrieved and dissatisfied with the outcome of the representation(s).
Pending miscellaneous application(s), if any, shall also stand disposed of.
r to (L. Narayana Swamy)
Chief Justice
(Ravi Malimath)
January 08, 2021 Judge
(Yashwant/Himalvi)
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