[Cites 0, Cited by 0]
Gujarat High Court
Parvezkhan Pathan @Athar Parvez S/O ... vs State Of Gujarat on 22 May, 2026
Author: Nirzar S. Desai
Bench: Nirzar S. Desai
NEUTRAL CITATION
R/SCR.A/7268/2026 ORDER DATED: 22/05/2026
undefined
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7268 of
2026
==========================================================
PARVEZKHAN PATHAN @ATHAR PARVEZ S/O SIDDIQKHAN PATHAN
Versus
STATE OF GUJARAT & ORS.
==========================================================
Appearance:
MR HEMANT B RAVAL(3491) for the Applicant(s) No. 1
MR ROHAN RAVAL, APP for the Respondent(s) No. 1
==========================================================
CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 22/05/2026
ORAL ORDER
Learned advocate for the applicant seeks permission to withdraw present application. Permission, as prayed for, is granted. Present application stands disposed of as withdrawn.
(NIRZAR S. DESAI,J) PALAK Page 1 of 1 Uploaded by PALAK BRAHMBHATT(HC01391) on Fri May 22 2026 Downloaded on : Sat May 23 00:08:48 IST 2026