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Gujarat High Court
Alkeshkumar Parsottambhai Prajapati vs State Of Gujarat on 22 May, 2026
NEUTRAL CITATION
R/CR.MA/11934/2026 ORDER DATED: 22/05/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
CHARGESHEET) NO. 11934 of 2026
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ALKESHKUMAR PARSOTTAMBHAI PRAJAPATI
Versus
STATE OF GUJARAT
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Appearance:
MR VAIBHAV N SHETH(5337) for the Applicant(s) No. 1
MR UTKARSH SHARMA, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA
Date : 22/05/2026
ORAL ORDER
Learned Advocate for the applicant does not press the application at this stage.
In view of the above, the application stands disposed of as not pressed.
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