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Gujarat High Court
Hindubhai Mohanbhai @ Methabhai ... vs State Of Gujarat on 22 May, 2026
NEUTRAL CITATION
R/CR.MA/11965/2026 ORDER DATED: 22/05/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
CHARGESHEET) NO. 11965 of 2026
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HINDUBHAI MOHANBHAI @ METHABHAI BAMBHAVA
Versus
STATE OF GUJARAT
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Appearance:
M S PADALIYA(7406) for the Applicant(s) No. 1
MR. UTKARSH SHARMA, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA
Date : 22/05/2026
ORAL ORDER
Learned Advocate Mr. M.S. Padaliya for the applicant does not press this application. The application is disposed of as not pressed.
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