Gujarat High Court
Vipulbhai Kanabhai Gadhiya vs State Of Gujarat on 22 May, 2026
Author: Nirzar S. Desai
Bench: Nirzar S. Desai
NEUTRAL CITATION
R/SCR.A/7277/2026 ORDER DATED: 22/05/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7277 of
2026
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VIPULBHAI KANABHAI GADHIYA
Versus
STATE OF GUJARAT & ORS.
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Appearance:
THROUGH JAIL for the Applicant(s) No. 1
MR UTKARSH SHARMA, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 22/05/2026
ORAL ORDER
1. Rule. Learned APP waives service of notice of rule for and on behalf of the respondent - State.
2. By way of the present application, the applicant, through jail, has prayed to release him on parole leave on the ground of providing financial assistance to his family.
3. Learned Additional Public Prosecutor for the respondent has opposed this application.
4. Considering the aforesaid facts and circumstances of the case and reasons stated in the application as well as looking to the jail record of the applicant, I am of the opinion that the present application requires consideration and the same is allowed. The applicant shall be released on parole leave for a period of two weeks from the date of his actual release on usual terms and conditions and on executing of personal bond of Rs.10,000/- (Rupees Ten Thousand) with two sureties of Rs.25,000/- (Rupees Twenty Five Thousand) to the Page 1 of 2 Uploaded by PALAK BRAHMBHATT(HC01391) on Fri May 22 2026 Downloaded on : Sat May 23 00:09:09 IST 2026 NEUTRAL CITATION R/SCR.A/7277/2026 ORDER DATED: 22/05/2026 undefined satisfaction of the concerned Jail authority. The applicant shall surrender before the Jail Authority on completion of parole leave period, without fail.
5. Rule is made absolute to the aforesaid extent. Registry is directed to communicate this order to the concerned Jail Authority by fax / email message forthwith.
(NIRZAR S. DESAI,J) PALAK Page 2 of 2 Uploaded by PALAK BRAHMBHATT(HC01391) on Fri May 22 2026 Downloaded on : Sat May 23 00:09:09 IST 2026