Mukeshkumar @Muko Rameshbhai Patel ... vs State Of Gujarat

Citation : 2026 Latest Caselaw 3773 Guj
Judgement Date : 20 May, 2026

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Gujarat High Court

Mukeshkumar @Muko Rameshbhai Patel ... vs State Of Gujarat on 20 May, 2026

                                                                                                       NEUTRAL CITATION




                            R/CR.MA/11831/2026                            ORDER DATED: 20/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                        CHARGESHEET) NO. 11831 of 2026

                       ==========================================================
                                  MUKESHKUMAR @MUKO RAMESHBHAI PATEL (BARIYA)
                                                    Versus
                                              STATE OF GUJARAT
                       ==========================================================
                       Appearance:
                       MR PRUTHVIRAJSINH V SOLANKI(10190) for the Applicant(s) No. 1
                       MR. ROHAN N SHAH, ADDITIONAL PUBLIC PROSECUTOR for the
                       Respondent(s) No. 1
                       ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                      Date : 20/05/2026

                                                       ORAL ORDER

Learned advocate Mr. Pruthvirajsinh Solanki for the applicant, does not press the present application.

The present application is disposed of accordingly as not pressed.

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