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Gujarat High Court
Afzal Jamalbhai Kallva vs State Of Gujarat on 18 May, 2026
Author: Nirzar S. Desai
Bench: Nirzar S. Desai
NEUTRAL CITATION
R/SCR.A/7131/2026 ORDER DATED: 18/05/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7131 of
2026
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AFZAL JAMALBHAI KALLVA
Versus
STATE OF GUJARAT & ORS.
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Appearance:
MS. AARTI R. MISTRY(18822) for the Applicant(s) No. 1
MR DHAWAN JAYSWAL, ADDL. PUBLIC PROSECUTOR for the
Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 18/05/2026
ORAL ORDER
Learned advocate for the petitioner seeks permission to withdraw present petition. Permission, as prayed for, is granted. Present petition stands disposed of as withdrawn.
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