[Cites 0, Cited by 0]
Gujarat High Court
Nanjibhai @Lalo S/O. Dineshbhai ... vs State Of Gujarat on 18 May, 2026
NEUTRAL CITATION
R/CR.MA/4612/2026 ORDER DATED: 18/05/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - AFTER
CHARGESHEET) NO. 4612 of 2026
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NANJIBHAI @LALO S/O. DINESHBHAI @BHUPATBHAI PARMAR
Versus
STATE OF GUJARAT & ANR.
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Appearance:
APURVA K JANI(7057) for the Applicant(s) No. 1
DHRUV TOLIYA(9249) for the Respondent(s) No. 2
MR JASPALSINH R JADEJA(11226) for the Respondent(s) No. 2
MR ROHAN N SHAH APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA
Date : 18/05/2026
ORAL ORDER
Learned Advocate for the applicant at this stage does not press the present application.
The present application is disposed of accordingly as not pressed.
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