Gujarat High Court
Seema @ Ruma Haradhan Rishidas vs State Of Gujarat on 12 May, 2026
NEUTRAL CITATION
R/CR.MA/2348/2026 ORDER DATED: 12/05/2026
undefined
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR ANTICIPATORY BAIL)
NO. 2348 of 2026
==================================================
SEEMA @ RUMA HARADHAN RISHIDAS
Versus
STATE OF GUJARAT
==================================================
Appearance:
MR. SURAJ A SHUKLA(7185) for the Applicant(s) No. 1
MS. JIRGA JHAVERI, APP for the Respondent(s) No. 1
==================================================
CORAM:HONOURABLE MR.JUSTICE UTKARSH THAKORBHAI
DESAI
Date : 12/05/2026
ORAL ORDER
Heard learned APP Ms. Jirga Jhaveri. She has placed on record the report submitted by the PSI, i.e. Mr. N. R. Patil, wherein it is revealed that the applicant herein came to be arrested on 05.05.2026. Hence, this application, being infructuous, stands disposed of accordingly. The report is taken on record.
(UTKARSH THAKORBHAI DESAI, J) PARMAR CHIRAG Page 1 of 1 Uploaded by PARMAR CHIRAG(HC02371) on Tue May 12 2026 Downloaded on : Wed May 13 00:06:51 IST 2026