Gujarat High Court
Daudbhai Rahimbhai Rathod vs State Of Gujarat on 12 May, 2026
NEUTRAL CITATION
R/SCR.A/6301/2026 ORDER DATED: 12/05/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 6301 of
2026
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DAUDBHAI RAHIMBHAI RATHOD
Versus
STATE OF GUJARAT & ORS.
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Appearance:
MS SWETA P BAROT(10181) for the Applicant(s) No. 1
MS. DHWANI TRIPATHI, ADDITIONAL PUBLIC PROSECUTOR for the
Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR
Date : 12/05/2026
ORDER
Since the applicant has already approached the authority on 23.04.2026, the authority is directed to decide the application of the applicant expeditiously. It is clarified that this Court has not entered into the merits of the matter.
With aforesaid direction, the present application stands disposed of.
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