Gujarat High Court
Chenaram S/O Shankarram Motiji ... vs State Of Gujarat on 12 May, 2026
NEUTRAL CITATION
R/SCR.A/6776/2026 ORDER DATED: 12/05/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO.
6776 of 2026
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CHENARAM S/O SHANKARRAM MOTIJI MAJIRANA (BHIL)
Versus
STATE OF GUJARAT & ORS.
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Appearance:
MS. AARTI R. MISTRY(18822) for the Applicant(s) No. 1
Ms. Jirga Jhaveri, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR.JUSTICE UTKARSH THAKORBHAI
DESAI
Date : 12/05/2026
ORAL ORDER
1. The present application is filed by the Applicant for enlarging him on Parole leave for a period of 30 days on the ground mentioned in the application.
2. Rule returnable forthwith. Learned APP waives service of Rule on behalf of the Respondent State.
3. Having considered the ground mentioned in the Application and considering the facts and circumstance of the case, this Court is inclined to exercise discretion in favour of the applicant.
4. The application is partly allowed. The Applicant is Page 1 of 2 Uploaded by PARMAR CHIRAG(HC02371) on Wed May 13 2026 Downloaded on : Wed May 13 21:53:50 IST 2026 NEUTRAL CITATION R/SCR.A/6776/2026 ORDER DATED: 12/05/2026 undefined ordered to be released on Parole Leave for a period of 14 days from the date of actual release, upon furnishing a personal bond of Rs.25,000/- (Twenty Five Thousand only) with a surety of the like amount to the satisfaction of the jail authority and on a condition that the applicant shall not enter the local limits of the Ladol Police Station, Mahesana except, for marking his presence before the concerned police station on every alternate days and on a further condition that the Applicant shall surrender to the Jail authorities on expiry of the Parole period.
5. This Court shall not entertain application for reduction of amount of personal bond and surety.
6. The application is allowed in the aforesaid terms. It is hereby clarified that no further extension shall be granted. Rule is made absolute.
(UTKARSH THAKORBHAI DESAI, J) PARMAR CHIRAG Page 2 of 2 Uploaded by PARMAR CHIRAG(HC02371) on Wed May 13 2026 Downloaded on : Wed May 13 21:53:50 IST 2026