Gujarat High Court
National Highways Authority Of India ... vs Jivrajbhai Ramjibhai Patel on 6 May, 2025
Author: Sunita Agarwal
Bench: Sunita Agarwal
NEUTRAL CITATION
C/CA/5093/2024 ORDER DATED: 06/05/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 5093 of
2024
In F/FIRST APPEAL NO. 28569 of 2024
With
F/FIRST APPEAL NO. 28569 of 2024
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NATIONAL HIGHWAYS AUTHORITY OF INDIA THROUGH ITS PROJECT
DIRECTOR
Versus
JIVRAJBHAI RAMJIBHAI PATEL & ORS.
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Appearance:
MR. MAULIK NANAVATI, ADV. WITH MS. MANVI DAMLE, ADV. FOR
NANAVATI & CO.(7105) for the Applicant(s) No. 1
MR BM MANGUKIYA(437) for the Respondent(s) No. 1
MS BELA A PRAJAPATI(1946) for the Respondent(s) No. 1
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CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE
SUNITA AGARWAL
and
HONOURABLE MR. JUSTICE PRANAV TRIVEDI
Date : 06/05/2025
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL) For the detailed judgment and order dated 14.02.2025 passed in First Appeal No. 4705 of 2023 and other allied First Appeals, the present Civil Application for delay, as also the F/First Appeal, stand dismissed.
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