Gujarat High Court
Sonam Wd/O Gaurav Kakariya And D/O ... vs Lalitbhai Babubhai Solanki on 9 June, 2025
NEUTRAL CITATION
C/SCA/7437/2025 ORDER DATED: 09/06/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7437 of 2025
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SONAM WD/O GAURAV KAKARIYA AND D/O SATISHKUMAR PIRGAR &
ORS.
Versus
LALITBHAI BABUBHAI SOLANKI & ORS.
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Appearance:
NISHIT A BHALODI(9597) for the Petitioner(s) No. 1,2,3,4,4.1,4.2
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CORAM:HONOURABLE MS. JUSTICE NISHA M. THAKORE
Date : 09/06/2025
ORAL ORDER
Mr. Nishit A. Bhalodi, learned advocate under instructions submits that the original proceedings being M.A.C.P. No. 30 of 2021 has culminated into a final judgment and award whereas the present petition is confined to an interim order. He has therefore prayed for withdrawal of the present petition having become infructuous.
Considering the aforesaid submission of the learned advocate for the petitioners - original claimants, the present petition is permitted to be withdraw. The present application stands disposed of as withdrawn accordingly.
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