Gujarat High Court
Parulben Jaralkumar Dusingh vs Pratikshaben D/O Nandkishor Pandya And ... on 17 July, 2025
NEUTRAL CITATION
C/CRA/281/2025 ORDER DATED: 17/07/2025
undefined
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL REVISION APPLICATION NO. 281 of 2025
================================================================
PARULBEN JARALKUMAR DUSINGH
Versus
PRATIKSHABEN D/O NANDKISHOR PANDYA AND W/O DEEPAKKUMAR
PATHAN & ORS.
================================================================
Appearance:
MR UMANG R SHAH(12013) for the Applicant(s) No. 1
NOTICE SERVED BY DS for the Opponent(s) No. 3
REFUSED SERVED (N)(10) for the Opponent(s) No. 1,2
================================================================
CORAM:HONOURABLE MR.JUSTICE SANJEEV J.THAKER
Date : 17/07/2025
ORAL ORDER
The present application has been filed challenging the judgment and order dated 31.01.2025 passed by 16 th Additional Civil Judge, Vadodara below application Exhibit-13 in Regular Civil Suit No.448 of 2022.
Learned advocate Mr. Umang R. Shah for the petitioner has drawn attentin of this Court to an order passed below Exhibit-1 in Regular Civil Suit No.448 of 2022 wherein the original suit has been settled and disposed of. The order below Exhibit-1, dated 12.07.2025 is taken on record.
In view of the same, the present Civil Revision Application does not survive and is disposed of accordingly.
(SANJEEV J.THAKER,J) Manoj Kumar Rai Page 1 of 1 Uploaded by MANOJ KR. RAI(HC01072) on Fri Jul 18 2025 Downloaded on : Sat Jul 19 00:14:34 IST 2025