NEUTRAL CITATION
R/CR.A/373/2015 FARAD DATED: 25/09/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL APPEAL NO. 373 of 2015
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PRAVIN @ TINO MANUBHAI VALJIBHAI GADHVI & 1 other(s) Versus STATE OF GUJARAT ================================================================ Appearance:
MR ANKIT SHAH(6371) for the Appellant(s) No. 1MS KRINA CALLA, APP for the Opponent(s)/Respondent(s) No. 1 ================================================================ CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA and HONOURABLE MR. JUSTICE M. R. MENGDEY Date : 25/09/2023 FARAD (PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA) For the reasons recorded in the judgment rendered on even date, the Court has passed the following order.
"Hence, the present appeal fails, and is hereby dismissed.
The appellant-convicts are directed to surrender before the jail authority within a period of four weeks from today for undergoing rest of the sentence failing which appropriate action shall be taken to secure their custody."
Sd/- .
Bhavesh P. Katira .
Principal Private Secretary (Class-I) .
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