Gujarat High Court
Prakashbhai Kanubhai Patel vs State Of Gujarat on 4 October, 2023
Bench: Samir J. Dave
NEUTRAL CITATION
R/CR.MA/17581/2023 ORDER DATED: 04/10/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR QUASHING & SET ASIDE
FIR/ORDER) NO. 17581 of 2023
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PRAKASHBHAI KANUBHAI PATEL
Versus
STATE OF GUJARAT
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Appearance:
MS HETU M SUDARSHAN(10051) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR HK PATEL APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE
Date : 04/10/2023
ORAL ORDER
1. Learned advocate for the applicant seeks permission to withdraw the application with a liberty to file Special Criminal Application in view of the judgment delivered by this Court in the case of Iqbal Hasanali Syed v. State of Gujarat & Anr. reported in 2022(4) G.L.R. 2680.
2. Permission as prayed for is granted. The application stands disposed of as withdrawn with the liberty as aforesaid.
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