State Of Gujarat vs Induben Tapubhai Bhangi

                                                                                    NEUTRAL CITATION




    C/LPA/1157/2023                                  ORDER DATED: 25/08/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/LETTERS PATENT APPEAL NO.          1157 of 2023

      In R/SPECIAL CIVIL APPLICATION NO. 1976 of 2022
                            With
        CIVIL APPLICATION (FOR STAY) NO. 1 of 2023
         In R/LETTERS PATENT APPEAL NO. 1157 of 2023
==========================================================
                           STATE OF GUJARAT
                                Versus
                       INDUBEN TAPUBHAI BHANGI
==========================================================
Appearance:
MR MANAN MEHTA, AGP for the Appellant(s) No. 1,2,3,4
 for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE DEVAN M. DESAI

                          Date : 25/08/2023

                           ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA) The issues raised herein are covered by the decision of this Court dated 11.08.2023 in Letters Patent Appeal No. 724 of 2023 and allied matters. The present appeal is disposed of in the same terms and conditions of the said judgment and order dated 11.08.2023.

Rights and obligations of the parties in this appeal shall also be governed in accordance with the findings and directions issued by the Division Bench in the aforesaid judgment in Letters Patent Appeal No. 724 of 2023 and allied matters.

NEUTRAL CITATION C/LPA/1157/2023 ORDER DATED: 25/08/2023 undefined Civil Application stands disposed of in view of the disposal of the main appeal.

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