NEUTRAL CITATION
C/MCA/919/2023 ORDER DATED: 11/08/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 919 of 2023
In R/SPECIAL CIVIL APPLICATION NO. 14830 of 2014
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JAYESH KALYANJI VORA
Versus
AMIT VORA, DISTRICT COLLECTOR - BHUJ
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Appearance:
for the Applicant(s) No. 1
MR MEHUL SHARAD SHAH(773) for the Applicant(s) No. 2
MS VRUNDA SHAH, AGP for the Opponent(s) No. 1,2
MR KEVALSINH B RATHOD(10250) for the Opponent(s) No.
10,11,12,13,6,7,8,9
MR PREMAL R JOSHI(1327) for the Opponent(s) No. 4,5
NOTICE SERVED BY DS for the Opponent(s) No. 3
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CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
and
HONOURABLE MR. JUSTICE M. R. MENGDEY
Date : 11/08/2023
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)
1. On 03.08.2023, this Court has passed following order:-
"1. Learned advocate Mr.Rathod appearing for the private respondent Nos. 6 to 13, upon instructions, has submitted that their community members have stopped using the graveyard. He has submitted that henceforth also, they will not use the graveyard and he wants to file an affidavit.
2. Respondent Nos.4 and 5 are hereby directed to see that the directions issued by this Court vide judgement dated Page 1 of 2 Downloaded on : Sun Sep 17 01:04:58 IST 2023 NEUTRAL CITATION C/MCA/919/2023 ORDER DATED: 11/08/2023 undefined 03.01.2023 passed in the captioned writ petition are strictly complied with and if such directions are not compliedwith, it is also open for them to take aid of the Police authorities.
3. The matter is kept on 11.08.2023."
2. Learned advocate for the respondent nos.6 to 13, on instructions of respondent nos.6 to 13, has stated that the concerned respondents are not utilizing the graveyard.
3. The present application stands disposed of, accordingly since the order is complied with, as the respondent no.6 to 13 have stopped using the concerned land i.e. graveyard. It is further directed that they may not use the aforesaid land for the purpose of graveyard as per the direction issued by this Court vide judgment and order dated 03.01.2023 passed in captioned writ petition.
(A. S. SUPEHIA, J) (M. R. MENGDEY,J) GIRISH /50 Page 2 of 2 Downloaded on : Sun Sep 17 01:04:58 IST 2023