Page No.# 1/3 vs The State Of Assam

Citation : 2026 Latest Caselaw 1573 Gua
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/3 vs The State Of Assam on 23 February, 2026

                                                                  Page No.# 1/3

GAHC010008502026




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                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet./10/2026

         THE CHITALMARI ME SCHOOL AND 2 ORS
         REPRESENED BY ITS HEAD MASTER CUM MEMBER SECRETARY OF THE
         SMC/SMDC OF THE SAID SCHOOL, P.O. SAMARALI BAZAR, DIST. HOJAI,
         ASSAM, PIN 782439

         2: JAYNUL HOQUE BORBHUIYA

          PRESIDENT OF SMC/SMD OF CHITALMARI M.E. SCHOOL
          S/O SAMIR UDDIN BARBHUIYA
          R/O VILL. SAMARALI BAZAR
          P.S. MURAJHAR
          DIST. HOJAI
          ASSAM
          PIN 782439

         3: AHMED ALI

          S/O LT. HAZI SAMAD ALI
          R/O VILL. SAMARALI BAZAR
          P.O. SAMARALI BAZAR
          DIST. HOJAI
          ASSAM
          PIN 78243

         VERSUS

         THE STATE OF ASSAM
         REPRESENTED BY THE SECRETARY, GOVT. OFBRASSAM, SECONDARY
         EDUCATION DEPARTRNENT,DISPUR, GUWAHATI-6.

         2:THE SECY. TO THE GOVT. OF ASSAM

          ELEMENTARY EDUCATION DEPTT.
          DISPUR
                                               Page No.# 2/3

GUWAHATI 6

3:THE DIRECTOR OF SECONDARY EDUCATION ASSAM

KAHILIPARA
GUWAHATI 19

4:THE DIST. ELEMENTARY EDUCATION OFFICER

HOJAI
DIST. HOJAI
ASSAM.

5:THE BLOCK ELEMENTARY EDUCATION OFFICER

LANKA
DIST. HOJAI
ASSAM.

6:THE CHITALMARI HIGH SCHOOL
 REPRESENTED BY ITS HEAD MISTRESS CUM SECY.
 P.O. SAMARALI BAZAR
 DIST. HOJAI
ASSAM.

7:NILIMA SAIKIA

THE HEAD MISTRESS OF CHITALMARI HIGH SCHOOL
W/O ANWAR HUSSAIN TALUKDAR
R/O VILL. UTTAR SAMARALI
P.O. SAMARALI BAZAR
DIST. HOJAI
ASSAM
PIN 782439

8:HILLAL AHMED CHOUDHURY
ASSTT. TEACHER
 SCIENCE
 CHATALMARI HIGH SCHOOL
 S/O NUR UDDIN CHOUDHURY
 R/O VILL. AND P.O. SAMARALI BAZAR
 DIST. HOJAI
ASSAM
 PIN 782439

9:JAMAL AHMED

ASSTT. TEACHER
                                                                         Page No.# 3/3

             SCIENCE
             CHITALMARI HIGH SCHOL
             S/O LATE ABDUL KADIR
             R/O VILL. DIGHALJAR
             DIST. HOJAI
             ASSAM
             PIN 78243

Advocate for the Petitioner   : MR. M U MAHMUD, V KHAKHALARY,MR S H MAHMUD

Advocate for the Respondent : SC, SEC. EDU.,




                                    BEFORE
                    HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                         ORDER

Date : 23.02.2026 Heard Mr. M. U. Mahmud, learned counsel appearing for the petitioners. Also heard Ms. P. Baruah, learned counsel appearing for the respondents.

The office note dated 19.02.2026 indicates that service in respect of the respondent Nos. 6, 7, 8 and 9 is awaiting.

Re-list the matter on 13.03.2026.

In the meantime, Mr. M. U. Mahmud, learned counsel appearing for the petitioners is at liberty to take steps by dasti mode.

JUDGE Comparing Assistant