Utsav Kadam vs The Union Of India And 6 Ors

Gauhati High Court

Utsav Kadam vs The Union Of India And 6 Ors on 6 August, 2025

                                                                Page No.# 1/3

GAHC010070062022




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/2576/2022

         UTSAV KADAM
         S/O -UDAY KADAM
         R/O- B-901, PRAKARTI, GOKULDHAM, GOREGAON, EAST MUMBAI-63



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REP. BY THE MINISTRY OF HUMAN RESOURCE, NEW DELHI

         2:INDIAN INSTITUTE OF TECHNOLOGY
          GUWAHATI
          (IIT GUWAHATI)

         P.O AND P.S- NORTH GUWAHATI
          KAMRUP (R)
          GUWAHATI-39
          REPRESENTED BY ITS DIRECTOR

         3:THE DEAN OF STUDENT AFFAIRS
          INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI
          (IIT
          GUWAHATI)
         P.O AND P.S- NORTH GUWAHATI
          KAMRUP (R)
          GUWAHATI
         PIN-781039


         4:SENATE
          INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI
          (IIT
          GUWAHATI)
                                                                              Page No.# 2/3

           P.O AND P.S- NORTH GUWAHATI
           KAMRUP (R)
           GUWAHATI
           PIN-781039


           5:REGISTRAR (INTERIM) SECRETARY
            SENATE
            INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI
            (IIT
            GUWAHATI)
           P.O AND P.S- NORTH GUWAHATI
           DIST- KAMRUP (R)
           PIN-781039

           6:STUDENTS DISCIPLINARY COMMITTEE
            INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI
            (IIT
            GUWAHATI)
           P.O AND P.S- NORTH GUWAHATI
           DIST- KAMRUP (R)
           PIN-781039

           7:INTERNAL COMPLAINTS COMMITTEE
            INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI
            (IIT
            GUWAHATI)
           P.O AND P.S- NORTH GUWAHATI
           DIST- KAMRUP (R)
           PIN-78103

Advocate for the Petitioner : MR. K N CHOUDHURY, MS. J BHATTACHARJEE,MISS P
DAS,MR R K MOUR,MR. S C KEYAL

Advocate for the Respondent : ASSTT.S.G.I., MR. A K DUTTA (R- 2 TO 7),MR A B DEY (R- 2 TO
7),MR. R P KAKOTI SR. ADV. (R- 2 TO 7),MR. S SUTRADHAR (R- 2 TO 7),SC, IITG
                                                                       Page No.# 3/3

                                    BEFORE
                    HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                      ORDER

Date : 06.08.2025 Heard Mr. S. C. Keyal, learned counsel appearing for the petitioner. Also heard Mr. S. Sutradhar, learned counsel appearing for the respondent Nos. 2 to 7.

It appears that though hearing in the instant writ petition was concluded on 02.02.2024 with written argument, however, since after the judgment was reserved, the matter has been released due to some development.

The learned counsels for the parties are seeking a short accommodation as the matter has been suddenly listed before this court today.

In view of the aforesaid prayer made at the bar, re-list the matter on 26.08.2025.

JUDGE Comparing Assistant