Gauhati High Court
Page No.# 1/2 vs Debasish Dutta And Anr on 1 April, 2025
Page No.# 1/2
GAHC010010222017
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./36/2017
NIZAME UDDIN BARBHUIYA and 2 ORS.
S/O NURUL ISLAM BARBHUIYA
2: SHAIN UDDIN BARBHUIYA
S/O NURUL ISLAM BARBHUIYA
3: NURUL ISLAM BARBHUIYA
LT. FAYZUR RAHMAN BARBHUIYA ALL ARE RESIDENT OF CHERAGI
KATIGORAH
PART-III
P.S. KATIGORAH DIST. CACHAR
ASSAM
VERSUS
DEBASISH DUTTA and ANR.
S/O SRI NIKHIL RANJAN DUTTA R/O KALAIN P.O. and P.S. KATIGORAH
DIST. CACHAR, ASSAM PIN - 788805.
2:THE STATE OF ASSA
Advocate for the Petitioner : MR.P P DUTTA, MR.A BHATTACHARJEE,MR.A BARUA
Advocate for the Respondent : PP, ASSAM, MR. A K BHUYAN (AMICUS CURIAE),MR. D
CHAKRABARTY(R-1),MS. S HAZARIKA(R-1)
BEFORE
THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
ORDER
01.04.2025 Page No.# 2/2 Hearing concluded. Judgment is reserved.
JUDGE Comparing Assistant