Gauhati High Court
Pompi Saikia vs Siddhartha Sankar Dutta And 2 Ors on 30 October, 2024
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GAHC010216892024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./556/2024
POMPI SAIKIA
D/O. NABIN SAIKIA, R/O. VILL.- RAJABARI SONOWAL KACHARI GAON,
P/S. BORHOLLA, DIST. JORHAT, ASSAM-785631.
VERSUS
SIDDHARTHA SANKAR DUTTA AND 2 ORS
S/O. SRI. BIDYA DUTTA, R/O. VILL.- CLUB ROAD, PUB BONGAL
PHUKHURI, P/S JORHAT, DIST. JORHAT, ASSAM-785001.
2:JAYANTA DUTTA
S/O. SRIO. P DUTTA
R/O. VILL.-BEKAJAN
BORHOLLA
P/S. BORHOLLA
DIST. JORHAT
ASSAM-785631.
3:UNITED INDIA INSURANCE CO. LTD.
REPRESENTED BY THE CHIEF REGIONAL MANAGER
REGIONAL OFFICE AT G.S. ROAD
BHANGAGARH
GUWAHAT
DIST. KAMRUP(M)
ASSAM-78100
Advocate for the Petitioner : MR. K K DUTTA, RANJU R S BARUAH,DR. U BARUAH
Advocate for the Respondent : ,
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BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
Date : 30.10.2024 Heard Mr. K.K. Dutta, learned counsel for the appellant.
2. This appeal, under Section 173 of the M.V. Act, 1988, is directed against the judgment and award dated 06.07.2024, passed by the learned Member, Motor Accident Claims Tribunal No. 2, Kamrup(M), in MAC Case No. 362/2018.
3. It is to be noted here that vide impugned judgment and award dated 06.07.2024, the learned Member, Motor Accident Claims Tribunal No. 2, Kamrup(M) has directed the respondent No. 3, to pay a sum of Rs. 33,08,560/-, being the compensation to the appellant herein and further provided that the aforesaid amount will carry interest @ 9% per annum from the date of filing of the claim petition till realization.
4. Perused the memo of appeal and the grounds mentioned therein and also perused the impugned judgment and award dated 06.07.2024.
5. Admit.
6. Let notice be issued to the respondents returnable in four weeks.
7. Steps be taken upon the respondents by way of registered post with A/D as well as by usual process within a week from today.
8. Registry shall call for the record from the learned Tribunal.
9. List the matter after four weeks.
JUDGE Comparing Assistant