Gauhati High Court
Page No.# 1/2 vs Chakrapani Patgiri on 1 October, 2024
Page No.# 1/2
GAHC010021832024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/18/2024
DEBANANDA PATGIRI AND 2 ORS.
S/O- LATE MADAN PATGIRI, R/O- VILL.- BAMAKHATA, P.S.
PATACHARKUCHI, DIST. BARPETA, ASSAM
2: SUKUMAR CHOUDHURY
S/O- LATE RAJANI CHOUDHURY
R/O- VILL.- BAMAKHATA
P.S. PATACHARKUCHI
DIST. BARPETA
ASSAM
3: DILIP CHOUDHURY
S/O- LATE RAJANI CHOUDHURY
R/O- VILL.- BAMAKHATA
P.S. PATACHARKUCHI
DIST. BARPETA
ASSA
VERSUS
CHAKRAPANI PATGIRI
S/O- LATE NARESWAR PATGIRI, R/O- VILL.- BAR- BAMAKHATA, P.S.
PATACHARKUCHI, DIST. BARPETA, ASSAM
Advocate for the Petitioner : MR. K D CHETRI, MR J KAKATI,MS R BARUAH
Advocate for the Respondent : MR H DAS ,
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BEFORE
HON'BLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
01-10-2024 Heard Mr. K.D. Chetri, learned counsel for the petitioners and Mr. H. Das, learned counsel for the respondents.
Both the learned counsels for the parties have submitted their written gist of arguments. Hearing concluded.
Judgment reserved.
JUDGE Comparing Assistant