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Gauhati High Court
Icici Lombard General Insurance ... vs Purabi Gogoi And 3 Ors on 31 May, 2024
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/4
GAHC010106062024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/1590/2024
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
MANDIR
ICICI LAMBARD HOUSE 414
P. BALU MARG
SVS ROAD
PRABHADEVI
MUMBAI- 400025
ITS ZONAL OFFICE AT 7TH FLOOR
APEEJAY HOUSE # 15
PARK STREET
KOLKATA- 700016 AND ITS BRANCH OFFICE AT 3RD FLOOR
KAMAKHYA TOWER
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005
REP. BY THE LEGAL MANAGER.
VERSUS
PURABI GOGOI AND 3 ORS.
W/O LATE DILIP GOGOI
R/O VILLAGE NO. 2
BHARALICHAK
WARD NO. 5
P.S.- DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787057.
2:MINTU GOGOI
S/O LATE DILIP GOGOI
R/O VILLAGE NO. 2
BHARALICHAK
Page No.# 2/4
WARD NO. 5
P.S.- DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787057.
3:SHYAMANTA GOGOI
S/O LATE DILIP GOGOI
R/O VILLAGE NO. 2
BHARALICHAK
WARD NO. 5
P.S.- DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787057.
4:BITUL BORGOHAIN
S/O BHUBON BORGOHAIN
VILL.- BARAJAN GOHAINPAM
P.O.- SUBAHI
P.S.- DHEMAJI
ASSAM
PIN- 787057.
------------
Advocate for : MR T KALITA
Advocate for : appearing for PURABI GOGOI AND 3 ORS.
In Case No. : MACApp./234/2024
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
MANDIR, ICICI LAMBARD HOUSE 414, P. BALU MARG, SVS ROAD,
PRABHADEVI, MUMBAI- 400025, ITS ZONAL OFFICE AT 7TH FLOOR,
APEEJAY HOUSE, 15, PARK STREET, KOLKATA- 700016 AND ITS BRANCH
OFFICE AT 3RD FLOOR, KAMAKHYA TOWER, G.S. ROAD, CHRISTIAN
BASTI, GUWAHATI- 781005,
REP. BY THE LEGAL MANAGER.
VERSUS
PURABI GOGOI AND 3 ORS.
W/O LATE DILIP GOGOI,
R/O VILLAGE NO. 2, BHARALICHAK, WARD NO. 5, P.S.- DHEMAJI, DIST.-
DHEMAJI, ASSAM, PIN- 787057.
2:MINTU GOGOI
S/O LATE DILIP GOGOI
R/O VILLAGE NO. 2
BHARALICHAK
Page No.# 3/4
WARD NO. 5
P.S.- DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787057.
3:SHYAMANTA GOGOI
S/O LATE DILIP GOGOI
R/O VILLAGE NO. 2
BHARALICHAK
WARD NO. 5
P.S.- DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787057.
4:BITUL BORGOHAIN
S/O BHUBON BORGOHAIN
VILL.- BARAJAN GOHAINPAM
P.O.- SUBAHI
P.S.- DHEMAJI
ASSAM
PIN- 787057
Advocate for the Petitioner : MR T KALITA
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 31.05.2024 Heard Mr.T. Kalita, learned counsel appearing for the applicant.
Since the connected appeal has been admitted for hearing, the judgment and award dated 01.03.2024 passed by the learned MACT No.2, Kamrup(M), Guwahati in MAC Case. No.2232 of 2018 shall remain stayed till disposal of the appeal subject to deposit of 20% of the awarded amount in the registry of this Page No.# 4/4 Court within next four weeks.
The IA stands disposed of.
JUDGE Comparing Assistant