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Gauhati High Court
Jakir Hossain And 11 Ors vs The State Of Assam And 69 Ors on 14 May, 2024
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/16
GAHC010014202015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3014/2015
JAKIR HOSSAIN and 11 ORS
S/O SAMSUL HOQUE, VILL. KISMATHA SDAHA PART-III, P.O.
KISMATHASDAHA, P.S. and DIST- DHUBRI, ASSAM, PIN-783334
VERSUS
THE STATE OF ASSAM AND 69 ORS
REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM, DEPTT.
OF POWER ELECTRICITY, DISPUR, GHY-6
2:8) MRINAL CHANDRA ROY
S/O ROMESH CH. ROY
VILL. DEBOTTAR HASDAHA PT-I
P.O. DEBOTTAR HASDAHA
P.S.GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN-783334.
3:11) SARAT CH. ROY
S/O SRI SASHIMOHAN ROY
VILL. KEDAR PART-III
P.O. DIMAKURI
DIST. DHUBRI
ASSAM
PIN-783334.
4:12) SANJIT DEBNATH
Page No.# 2/16
S/O NARESWAR DEBNATH
VILL AND P.O. KHALILPUR
DIST. DHUBRI
ASSAM
PIN-783324.
5:13. HOREN CH. NATH @ HORENDRA CH. NATH
S/O LATE BHUBAN CH. NATH
VILL NOONMATI
P.O. HATIPUTA
P.S.CHAPOR
DIST. DHUBRI
ASSAM
PIN-783348.
6:14) BIPIN ROY
S/O LATE KAMALA KANTA ROY
VILL. DEOBHANGI
P.O. RUPSHI
DIST. DHUBRI
ASSAM
PIN-783331
7:15) PABITRA KR. ROY
S/O BAISHAK CH. ROY
VILL AND P.O. DEBOTTAR HASDAHA
P.S.GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN-783334
8:16) LAKHI KANTA ROY
S/O BEPARI ROY
VILL. GAIKHOWA GANGADHAR(GANDHIGRAM PART-II)
P.O. AND P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN- 783334
9:17) DHIREN ROY
Page No.# 3/16
S/O LATE SASHI MOHAN ROYVILL. KISMIT HASDAHA PART-II
P.O. KISMAT HASDAHA
DIST. DHUBRI
ASSAM
PIN-783334
10:18) DIPJYOTI NATH
S/O DIGAMBAR NATH
VILL. NATHPARA
P.O.BOHOLPUR
P.S. CHAPAR
DIST.DHUBRI
ASSAM
PIN-783371
11:19) BISNU CH. NATH
S/O ROBINDRA CH. NATH
VILL. BIDYAPARA PART-II
P.O. BIDYAPARA
DIST. DHUBRI
ASSAM
PIN-783334
12:20) JAYANTA NATH
S/O SONATON NATH
VILL AND P.O. BOHOLPUR
P.S. CHAPOR
DIST. DHUBRI
ASSAM
PIN- 783371
14:22) RAJU ROY
S/O SUKARU ROY
VILL DARCHOWKA
P.O. SHILAIRPAR
P.S.GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331
Page No.# 4/16
15:26) SANKAR CH. DAS
S/O SRI HARI NATH DAS
VILL. WARD NO. 3
BOROGRAM(BILASIPARA)
P.O. AND P.S. BILASIPARA
DIST. DHUBRI
ASSAM
PIN- 783348
16:30) JIBEN BRAHMA
S/O LATE RATESH CH. BRAHMA @ RAKESH BRAHMA
VILL. HATGIMATHA WARD NO. 8
P.O. AND DIST. KOKRAJHAR
BTAD
ASSAM
PIN-783370
17:31) DHAJEN KR. BOSUMATARI
S/O BIDYUT BOKASH BOSUMATARI
VILL. BELGURI
P.O. RAINADABRI
DIST. KOKRAJHAR
BTAD
ASSAM
PIN-783370
18:33) DILIP BARMAN
S/O LATE KAMALA KANTA BARMAN
VILL. NALDUBA
P.O. BIDYAPUR
DIST. BONGAIGAON
ASSAM
PIN-783372
19:35) GOPAL SINGHA
S/O LATE SOROBINDU SINGHA
VILL. BHAKATGAON
P.O. AND P.S. CHAPOR
DIST. DHUBRI
ASSAM
PIN-783571
20:36) JIBDHAN NATH
S/O LATE NEPAL CH. NATH
VILL. NATHPARA (BAHALPUR)
Page No.# 5/16
P.O. BAHALPUR
P.S. CHAPOR
DIST. DHUBRI
ASSAM
PIN-783571
21:37) UKIL ROY
S/O BHOGARI ROY
VILL KHERAJGAONBHANGI
P.O. RUPSHI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331
22:38) ARJUN DAS
S/O ANIL CH. DAS
VILL. NORTH PAIPUR PT- I
(NEAR BAGMARI LP SCHOOL)
P.O. AND P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN-783334
23:40) SATYAJIT THAKURIA
S/O DHARMESWAR THAKURIA
VILL CHAIBARI SIV MANDIR
P.O. CHOIBARI
P.S. CHAPOR
DIST. DHUBRI
ASSAM
PIN-783376
24:41) KAMALESH CH. ROY
S/O KAMINI KR. ROY
VILL AND P.O. MOTERJHAR
P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
Page No.# 6/16
PIN-783334
25:42) DIBOSH ROY
S/O LATE KHOKA ROY
VILL KHUDIMARI PT- II
P.O.KHUDIMAR
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331
26:43) MAGRI LOHAR
S/O SATRUGHANA LOHAR
VILL FALIMARI
P.O.AND P.S. CHAPOR
DIST. DHUBRI
ASSAM
PIN-783571
27:44) DIPEN CH. ROY
S/O ROBINDRA NATH ROY
VILL. UTTARBAND
P.O.DEBOTTAR HASDOHA
P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN-783334
28:46) BISNUPADA ROY
S/O LALIT ROY
VILL BISANDOI PART- II
P.O.BARUNDANGA
P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN-783334
Page No.# 7/16
29:49)SAMBHU CH. NATH
S/O RAMKAMAL CH. NATH
VILL BIDYAPARA PT- II (NATHPARA)
P.O.KHALILPUR
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783324
30:50) JOYNAL HOQUE
S/O BONDAY ALI SHEIKH
VILL ADABARI PT- II
P.O.CHAGALCHARA
DIST. DHUBRI
ASSAM
PIN-783324
31:52) NUR HUSSAIN
S/O HANIF ALI
VILL ANAND NAGAR WARD NO. 3
P.O.BILASIPARA
DIST. DHUBRI
ASSAM
PIN-783348
32:53) ANISUR ISLAM
S/O AJIMUDDIN AHMED
VILL GAURIPUR WARD NO. 4
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331
33:54) BHANULAL DAS
S/O LATE MOHAN LAL DAS
VILL KRISHNA NAGAR
P.O.BILASIPARA
DIST. DHUBRI
Page No.# 8/16
ASSAM
PIN-783348
34:55) SOMIR KR. DAS
S/O HORINATH DAS
VILL BOROGRAM DIMATALA WARD NO. 3
P.O.BILASIPARA
DIST. DHUBRI
ASSAM
PIN-783348
35:56) PURNABASHI PAUL
S/O GONESH CH. PAUL
VILL BAHAKATI
P.O.PAGLAHAT
DIST. DHUBRI
ASSAM
PIN-783334
36:57) SAHABUDDIN SHEIKH
S/O KABUL SHEIKH
VILL KHUDIMARI PT- II
P.O.KHUDIMAR
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331
37:58) MONINDRA NATH ROY
S/O NONKISHORE ROY
VILL BATHUATALI
P.O.BALAJAN
P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN-783331
38:59) NIRMAL CH. ROY
S/O KAMINI KUMAR ROY@ KAMINI KT. ROY
Page No.# 9/16
VILL AND P.O.MOTERJHAR
P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN-783334
39:61) TARAK CH. SARKAR
S/O LATE JOGAT CH. SARKAR
VILL JHAPUSABARI PARTT- III
P.O.SOUTH JHAPUSABARI
P.S. AGOMONI
DIST. DHUBRI
ASSAM
PIN-783335
40:62)SANJOY KR. ROY
S/O PRANESHWAR ROY
VILL BOWMARI
P.O.AND
P.S. CHAPOR
DIST. DHUBRI
ASSAM
PIN-783371
41:69) SANJIT NATH
S/O LATE LOLIT MOHAN NATH
P.O.AND P.S. KOKRAJHAR
PIN-783331
DIST. KOKRAJHAR
BTAD
ASSA
Advocate for the Petitioner : MR.M HOSSAIN
Advocate for the Respondent : MS.R NEWARR-9,10,23-25, 27-29,32,34,39,45,47,48,51,60, 63-
68,70
Page No.# 10/16
Linked Case : WP(C)/5454/2017
MAYNAL HOQUE and 10 ORS.
S/O MD. RAJAB ALI
VILL and PO-SALAKATI
DIST. KOKRAJHAR
ASSAM
PIN-783369
2: HUSSAIN ALI
S/O JOSIMUDDIN SHEIKH
VILL-SIMLABARI PART-I
PO-CHAPAR
DISTRICT-DHUBRI
ASSAM
PIN-783371
3: MD. ISMAIL MONDAL
S/O MD. SAHA ALI MONDAL
VILLAGE-AREARJHAR PART-2 DHIRGHATPO and PS-CHAPOR
DIST. DHUBRI
ASSAM
PIN-783371
4: NIL KAMAL BORGOYARY
S/O-LT. BASANTA BORGOYARY
VILL-DOGOR PARA
PO and PS-SALAKATI
DIST. KOKRAJHAR
ASSAM
PIN-783369
5: SUNSWARNG NARZARY
S/O LT. BIJENDRA NARZARY
VILL- MALGAON
PO-SILGARA
DIST. KOKRAJHAR
ASSAM
PIN-783348
6: MANILAL KOCHARY
S/O KRISHNA KOCHARY
VILL-UMANGAR
PO-DHUMARIGURI
Page No.# 11/16
DIST. KOKRAJHAR
ASSAM
PIN-783347
7: JWNGMA BORGOYARY
S/O LT. BASANTA BORGORYARY
VILL-DOGOR PARA
PO-SALAKATI
DISTRICT-KOKRAJHAR
ASSAM
PIN-783369
8: SANTU MANI ROY
VILLAGE and PO- KASHIPARA
BHOTGAON
DIST. KOKRAJHAR
ASSAM
PIN-783370
9: MANINDAR ROY
S/O PARAMANANDA ROY
VILL-BHALPUR NATH PARA
PO-BHALPUR
PS-CHAPOR
DIST. DHUBRI
ASSAM
PIN-783371
10: SANJAY BASUMATARY
S/O TRISANGKAR BASUMATARY
VILL-JALPAIGURI
PO- SALAKATI
DIST. KOKRAJHAR
ASSAM
PIN-783369
11: BILIFANG BASUMATARY
S/O JAGENDRA BASUMATARY
VILL-JALPAIGURI
PO-SALAKATI
DIST. KOKRAJAHR
ASSAM
PIN-783369
VERSUS
THE STATE OF ASSAM and 18 ORS.
REP. BY THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM
Page No.# 12/16
DEPTT. OF POWER ELECTRICITY DISPUR
GUWAHATI-6
2:THE ASSAM STATE ELECTRICITY BOARD
REP. BY ITS CHAIRMAN
BIJULI BHAWAN
PALTAN BAZAR
GUWAHATI-01
DIST. KAMRUP M
ASSAM
3:THE CHIEF GENERAL MANAGER HR
ASSAM POWER DISTRIBUTION CO. LTD.
BIJULI BHAWAN
PALTAN BAZAR
GUWAHATI-01
DIST-KAMRUP M
ASSAM
4:THE GENERAL MANAGER
GUWAHATI ZONE-APDCL LAZ
SIX MILE
GUWAHATI-22
DIST. KAMRUP M
ASSAM
5:THE DEPUTY GENERAL MANAGER
KOKRAJHAR ELECTRICAL CIRCLE
APDCL
KOKRAJHAR
PO and DIST. KOKRAJHAR
ASSAM
PIN-783370
6:THE CHIEF EXECUTIVE OFFICER
KOKRAJHAR ELECTRICAL CIRCLE
APDCL
KOKRAJHAR
PO
PS and DIST. KOKRAJHAR
ASSAM
PIN-783370
7:THE DIRECTOR
TRAINING
ASSAM POWER DISTRIBUTION CO. LTD.
NARENGI
GUWAHATI-781026
DIST. KAMRUP M
ASSAM
8:SANJIT DEBNATH
Page No.# 13/16
S/O NARESWAR DEBNATH
VILL and PO-KHLIL PUR
DIST. DHUBRI
ASSAM
PIN-783324
9:MANORANJAN BASUMATARY
S/O MOSTO BASUMATARY
VILLAGE- TOKTARA
PO-RANCHAIDHAM
DIST. CHIRNAG
BTAD
ASSAM
PIN-783372
10:MAHESH CH. ROY
S/O KANAK CHANDRA ROY
VILL-MAYANAGURI
PO-FAKIRAGRAM
DIST. KOKRAJHAR
BTAD
ASSAM
PIN-783345
11:DIPAK CH. NATH
S/O-PRATUL NATH VILLAGE- KAMARPARA
PO-GOBARDHANPARA DISTRICT-DHUBRI
ASSAM
PIN-783348
12:HARENDRA NARZARY
S/O LT. AKENDRA NARZARY
VILLAGE-UNKNOWN
PO-MAGURMARI
DIST. KOKRAJHAR
ASSAM
PIN-783370
13:SANJIT NATH
S/O LT. LALIT MOHAN NATH
PO and PS-KOKRAJHAR
DIST. KOKRAJHAR
BTAD
ASSAM
PIN-783370
14:LAKSMAN BASUMATARY
S/O MONGAL SINGH BASUMATARY
VILLAGE and PO-BASHBARI
PS-KAZIGAON
DIST. KOKRAJHAR
BTAD
ASSAM
PIN-784370
Page No.# 14/16
15:RAJU DEY
S/O NIKHIL CH. DEY @ NIKIL CH. DEY
VILLAGE-CHAPOR WARD NO. 3
PO and PS- CHAPOR
DIST. DHUBRI
ASSAM
PIN-783371
16:NUR HUSSAIN
S/O LATE HANIF ALI
VILLAGE- ANANDA NAGAR
WARD NO. 3
PO-BILASIPARA
DIST. DHUBRI
ASSAM
PIN-783348
17:SUNARAM TERON
S/O LONKI TERON
VILLAGE-AMBARI
PO-DEBITOLA AMBARI
PS-KAZIGAON
DIST. KOKRAJHAR
ASSAM
PIN-783339
18:DHIREN ROY
S/O LATE SASHI MOHAN ROY
VILLAGE-KISMAT HASDAHA PART-II
PO-KISMAT HASDAHA
DIST. DHUBRI
ASSAM
PIN-783334
19:SARAT CH. ROY
S/O SRI SASHI MOHAN ROY
VILLAGE-KEDAR PART-III
PO-DIMAKURI
DIST. DHUBRI
ASSAM
PIN-783334
------------
Advocate for : MR. M A SHEIKH
Advocate for : SC
APDCL appearing for THE STATE OF ASSAM and 18 ORS.
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Page No.# 15/16 14.05.2024 All sides are duly represented.
Mr. S.P. Sarma, learned standing counsel for the APDCL has produced a copy of the judgment and order dated 02.05.2021 passed by this Court in WP(C) 3327/2017. In paragraph-21 of the said judgment, this Court had made a mention that separate judgments had been delivered in WP(C) 5454/2017 and WP(C) 3014/2015.
However, on the perusal of the records of the said two writ petitions which are listed today, it is noted that by order dated 12.05.2021, directions were issued to the petitioners to take steps on several respondents mentioned therein.
Therefore, it prima facie appears that perhaps an inadvertent mistake was made in paragraph-21 of the judgment and order dated 12.05.2021, passed in WP(C) 3327/2017, which has to be examined and the same calls for a suo-motu review of the said judgment and order dated 12.05.2021 passed in WP(C) 3327/2017, only in respect of observation made in paragraph-21 wherein it is noted that separate judgments are delivered in WP(C) 5454/2017 and WP(C) 3014/2015 and for all the other matters i.e. WP(C) 7070/2015, WP(C) 2938/2017, WP(C) 3071/2017, WP(C) 3086/2017 and WP(C) 3327/2017.
The Registry shall list the WP(C) 7070/2015, WP(C) 2938/2017, WP(C) 3071/2017, WP(C) 3086/2017 and WP(C) 3327/2017 on 16.05.2024 so as to enable the Court to examine if paragraph-21 of the judgment and order dated 12.05.2021 requires a suo-motu review to correct the clerical error that had crept in the order.
Page No.# 16/16 These two writ petitions shall also be listed on 16.05.2024.
JUDGE Comparing Assistant