Gauhati High Court
Page No.# 1/44 vs The State Of Assam And 2 Ors on 30 July, 2024
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/44
GAHC010121722020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3715/2020
MONMIL BORO AND 10 ORS.
S/O- LATE RAMCHARAN BORO, R/O- VILL.- ULUBARI (BIRUBARI), DR. B.
R. AMEDKAR NAGAR, MOUZA- ULUBARI, P.S. PALTANBAZAR, DIST.-
KAMRUP(M), ASSAM.
2: RAJ KISHOR PURBEY
S/O- NARAYAN PURBEY
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
3: SMTI. SHANTI DEVI
W/O- HARINDER RAY
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
4: SOVIT PURBEY
S/O- LATE RAMBILASH PURBEY
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
5: SMTI. SUMAN DEVI
W/O- AKALU GUPTA
Page No.# 2/44
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
6: LALIT KAMAT
S/O- KAPLESWAR KAMAT
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
7: HARI PRASAD
S/O- RAMDAS PRASAD
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
8: SMTI. CHOUBI DEVI
W/O- LATE RANA PRATAP SINGH
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
9: DINESH KAMAT
S/O- KAPLESWAR KAMAT
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
10: SMTI. NEERA GUPTA
W/O- BINOD KUMAR GUPTA
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
Page No.# 3/44
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
11: DINESH MAHATO
S/O- LATE RAMESWAR MAHATO. R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
REVENUE DEPARTMENT, DISPUR, GUWAHATI- 781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
GUWAHATI- 781001
ASSAM.
3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GUWAHATI- 781001.
4:CIRCLE OFFICER
GUWAHATI REVENUE CIRCL
Advocate for the Petitioner : MD. A MATLIB, MR. S NATH,MR R DHAR
Advocate for the Respondent : GA, ASSAM, MS. S SARMA, GA, ASSAM,SC, REVENUE
Linked Case : WP(C)/7618/2022
BINOD KUMAR VERMA
S/O HIRALAL VERMA
R/O VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
Page No.# 4/44
P.S.-PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M) (LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/922/2023
BAKUL GHOSH
S/O- LT. SURENDRA KUMAR GHOSH
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
Page No.# 5/44
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM REVENUE
DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M)
HENGRABARI
GHY-36
ASSAM
3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7970/2022
AJOY SHA
S/O- LATE RUCHI RAM SHAH
R/O- BIRUBARI
THANAGOLI
P.O-GOPINATH NAGAR
P.S- PALTAN BAZAR
DIST- KAMRUP
ASSAM
PIN-781016
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY COMMISSIONER AND SECRETARY
Page No.# 6/44
TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.
2:THE DEPUTY COMMISSIONER
GUWAHATI- 781036
DIST.- KAMRUP(M)
ASSAM.
3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GUWAHATI-01 DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MS. N S THAKURIA
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/7510/2022
JAY PRAKASH PRASAD
S/O. LT. BISWANATH RAM
R/O. VILL. ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
Page No.# 7/44
ASSAM.
3:THE ADDL. DEPUTY COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/5880/2023
RINKU DAS
S/O- LATE RANABIR DAS
VILL.- ULUBARI (BIRUBARI)
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
Page No.# 8/44
KAMRUP(M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
GUWAHATI-781001.
------------
Advocate for : MR. T DEURI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/7816/2022
BASANTI PANDEY
S/O- LT. RAMJEEWAN PADEY
R/O- BIRUBARI
P.O. GOPINATH NAGAR
P.S. PALATANBAZAR
DIST.- KAMRUP
ASSAM
PIN- 781016
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M)
GHY- 36
3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GHY-01
------------
Advocate for : MS. N S THAKURIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Page No.# 9/44
Linked Case : WP(C)/7389/2022
H. KHELENDRAJEET SHARMA
S/O LATE H. MANI SHARMA
VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S.-PALTAN BAZAR
DIST- KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : I.A.(Civil)/3373/2022
DUKHAHARAN RAUT
S/O- LATE JIBACHH RAUT
VILL. ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
Page No.# 10/44
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
GUWAHATI-781001
ASSAM
3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
GUWAHATI-781001.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/7399/2022
DINESH DAS
S/O- LATE JONAK DAS
VILLAGE- ULUBARI (BIRUBARI)
DR. B.R. AMDEDKAR NAGAR
MOUZA- ULUBARI
P.S.- PALTAN BAZAR
DISTRICT- KAMRUP(M)
ASSAM.
VERSUS
Page No.# 11/44
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI- 781036
ASSAM.
3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/7736/2022
MANJU DEVI
W/O- LATE DILIP SINGH
VILL- ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S- PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
Page No.# 12/44
DISPUR
GUWAHATI-781006
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
V
KAMRUP (M) (LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036
ASSAM
4:THE CIRLCE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7382/2022
SHAIL DEVI
W/O- RAVINDER SHAH
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
Page No.# 13/44
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP(M)
LAND SETTLEMENT BRANCH
GUWAHATI-781036
ASSAM
4:THE CHIEF EXECUTIVE OFFICER
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
BHANGAGARH
GUWAHATI-5.
5:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/8308/2022
JAWAHAR PURBEY
S/O RAMBLESWAR PURBEY R/O R.K. MISSION ROAD BIRUBARI
GUWAHATI-16 P.S. PALTAN BAZAR DIST KAMRUP (M) ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPTT. DISPUR GUWAHATI-781006
2:THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM REVENUE DEPTT. DISPUR GUWAHATI-781006
Page No.# 14/44
3:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI GUWAHATI-781001
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE ULUBARI NEAR DGP OFFICE GUWAHATI-
781007
------------
Advocate for : MR G J SAIKIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7815/2022
SANJAY KUMAR BHURA
S/O LATE SHANTILAL BHURA
VILL-ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA-ULUBARI
P.S.-PALTAN BAZAR
DIST-KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENRABARI
GUWAHATI-781036
4:THE CIRCLE OFFICER
Page No.# 15/44
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7818/2022
KONJENBAM ANJALI DEVI
D/O- LT. K. HEMANTA SINGH R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M)
HENGRABARI
GHY-06
ASSAM
3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENGRABARI
GHY-36
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
Page No.# 16/44
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7580/2022
ABHIJIT SAHA
S/O- LT. DILIP SAHA
R/O- BIRUBARI
GOPINATH NAGAR
P.S. PALTANBAZAR
DIST.- KAMRUP
ASSAM
PIN- 781016
PH-
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M)
GHY-36
3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GHY-01
------------
Advocate for : MS. N S THAKURIA
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/7976/2022
SAROJ DEVI
W/O- SRI MITHILESH SINGH
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
Page No.# 17/44
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M)
HENGRABARI
GHY-36
ASSAM
3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7383/2022
HAMIDA KHATUN
D/O- MANSER ALI
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM
VERSUS
Page No.# 18/44
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE SUB-DIVISIONAL OFFICER (S)
I/C LAND SETTLEMENT BRANCH
KAMRUP METROPOLITAN BRANCH
HENGRABARI
GUWAHATI-781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/7384/2022
FIROZA BEGUM
D/O- MANSUB ALI AND W/O- NURUL ISLAM
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
Page No.# 19/44
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE SUB-DIVISIONAL OFFICER (S)
I/C LAND SETTLEMENT BRANCH
KAMRUP METROPOLITAN BRANCH
HENGRABARI
GUWAHATI-781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/7517/2022
BHUMIKA PATHAK MEDHI
W/O LATE PARAMANANDA MEDHI
R/O VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S.-PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
Page No.# 20/44
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M) (LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036
4:THE CIRLCE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7258/2022
SUNIL RAJAK
S/O- MAHABIR RAJAK
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M)
HENGRABARI
GHY-36
ASSAM
Page No.# 21/44
3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
5:THE CHIEF EXECUTIVE OFFICER
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
BHANGAGARH
GHY-5
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/7698/2022
MAYA RANI BANIA
W/O- LT. PRADIP KANU
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M)
HENGRABARI
GHY-36
ASSAM
Page No.# 22/44
3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7804/2022
PRAMOD PATHAK
S/O LATE UDAY CH. PATHAK
VILL-ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA-ULUBARI
P.S.-PALTAN BAZAR
DIST-KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABRI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
Page No.# 23/44
HENGRABARI
GUWAHATI-781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/5959/2023
INDRA BISWAS
SON OF LATE UPENDRA CHANDRA BISWAS
RESIDENT OF- VILLAGE ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S.- PALTAN BAZAR
DISTRICT- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI- 781036
ASSAM.
Page No.# 24/44
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP(M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI- 781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/2174/2024
ARUN KUMAR SINGH
S/O- RAM NANDAN SINGH RESIDENTS OF VILLAGE- ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DISTRICT- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006
2:THE DISTRICT COMMISSIONER
KAMRUP (M)
GUWAHATI- 781006
ASSAM
3:THE ADDITIONAL DISTRICT COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
GUWAHATI- 781006
Page No.# 25/44
ASSAM
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7823/2022
SANKAR SINGH
S/O- LATE RAMJEE SINGH
VILL- ULUBARI (BIRUBARI)
D.R AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S- PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABRI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENGRABARI
Page No.# 26/44
GUWAHATI-781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7831/2022
KAILASH MAHASETH
S/O- LT. AWADH MAHASETH
VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M)
HENGRABARI
GHY-36
ASSAM
3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENRABARI
GHY-36
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
Page No.# 27/44
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7870/2022
POTSHANGBAM KHONI CHAOBA MEETEI
S/O. P. PISHAK MEETEI
R/O. VILL. ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST. KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM.
3:THE ADDL. DEPUTY COMMISSIONER
KAMRUP (M)
LAND SETTLEMENT BRANCH
HENGRABARI
GUWAHATI-781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
Page No.# 28/44
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/221/2023
BAGEDU KEWAT
S/O- LT. BHIKSHA KEWAT
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M) HENGRABARI
GHY-36
ASSAM
3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.
Page No.# 29/44
Linked Case : WP(C)/1006/2023
SMTI. NILIMA ROY
W/O- LT. BIKRANT KUMAR ROY R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R.AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M)
HENGRABARI
GHY-36
ASSAM
3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/7949/2022
SAKHI DEVI
W/O- LATE GAUR SINGH
R/O- BIRUBARI
Page No.# 30/44
THANAGOLI
P.O-GOPINATH NAGAR
P.S- PALTAN BAZAR
DIST- KAMRUP
ASSAM
PIN-781016
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.
2:THE DEPUTY COMMISSIONER
GUWAHATI- 781036
DIST.- KAMRUP(M)
ASSAM.
3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GUWAHATI-01 DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MS. N S THAKURIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/7948/2022
ILLA DAS
W/O- DINESH DAS
R/O- BIRUBARI
P.O-GOPINATH NAGAR
P.S- PALTAN BAZAR
DIST- KAMRUP
ASAM
PIN-781016
Page No.# 31/44
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.
2:THE DEPUTY COMMISSIONER
GUWAHATI- 781036
DIST.- KAMRUP(M)
ASSAM.
3:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GUWAHATI-01
DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MS. N S THAKURIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/2148/2024
H KHELENDRAJEET SARMA
S/O- LATE H. MANI SHARMA
VILLAGE- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S.- PALTAN BAZAR
DISTRICT- KAMRUP(M)
ASSAM.
VERSUS
Page No.# 32/44
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DISTRICT COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI- 781036
ASSAM.
3:THE ADDITIONAL DISTRICT COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI- 781036
ASSAM.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7953/2022
RAMKRISHNA SAH
S/O- MAHINDER SAH
VILLAGE ULUBARI (BIRUBARI)
DR. B. R AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S-PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
Page No.# 33/44
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.
2:THE DEPUTY COMMISSIONER
HENGRABARI
GUWAHATI- 781036
DIST.- KAMRUP(M)
ASSAM.
3:THE ADDL. DEPUTY COMMISSIONER
LAND SETTLEMENT BRANCH
HENGRABARI
GUWAHATI- 781036
DIST.- KAMRUP(M)
ASSAM.
4:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
ULUBARI
GUWAHATI-07
DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/1361/2022
DUKHAHARAN RAUT
S/O- LATE JIBACHH RAUT
VILL. ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
Page No.# 34/44
ASSAM
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
GUWAHATI-781001
ASSAM
3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
GUWAHATI-781001.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Linked Case : WP(C)/7622/2022
MRINAL HAZARIKA
S/O LATE GUNAKAR HAZARIKA
R/O VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA-ULUBARI
P.S.-PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
Page No.# 35/44
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M) (LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI-781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : I.A.(Civil)/3016/2023
BAGEDU KEWAT
S/O- LT. BHIKSHA KEWAT
R/O- VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTAN BAZAR
DIST.- KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY-06
2:THE DY. COMMISSIONER
KAMRUP (M) HENGRABARI
GHY-36
ASSAM
Page No.# 36/44
3:THE ADDL. DY. COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GHY-36
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GHY-07
------------
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/7858/2022
PANCHAM ROY
S/O LATE BALDEV ROY
R/O VILL- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S.-PALTAN BAZAR
DIST- KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 3 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-781036
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP (M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
Page No.# 37/44
GUWAHATI-781036
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007
------------
Advocate for : MD. A MATLIB
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS
Linked Case : WP(C)/7381/2022
ARUN KUMAR SINGH
S/O- RAM NANDAN SINGH
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B.R. AMBEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST. KAMRUP(M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
GUWAHATI-781001
ASSAM
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP(M)
LAND SETTLEMENT BRANCH
GUWAHATI
ASSAM
4:THE CHIEF EXECUTIVE OFFICER
Page No.# 38/44
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
BHANGAGARH
GUWAHATI-5.
5:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI-781007.
------------
Advocate for : MR R DHAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : I.A.(Civil)/3377/2022
MONMIL BORO AND 10 ORS.
S/O- LATE RAMCHARAN BORO
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
2: RAJ KISHOR PURBEY
S/O- NARAYAN PURBEY
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
3: SMTI. SHANTI DEVI
W/O- HARINDER RAY
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
4: SOVIT PURBEY
S/O- LATE RAMBILASH PURBEY
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
Page No.# 39/44
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
5: SMTI. SUMAN DEVI
W/O- AKALU GUPTA
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
6: LALIT KAMAT
S/O- KAPLESWAR KAMAT
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
7: HARI PRASAD
S/O- RAMDAS PRASAD
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
8: SMTI. CHOUBI DEVI
W/O- LATE RANA PRATAP SINGH
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
9: DINESH KAMAT
S/O- KAPLESWAR KAMAT
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
Page No.# 40/44
ASSAM.
10: SMTI. NEERA GUPTA
W/O- BINOD KUMAR GUPTA
R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
11: DINESH MAHATO
S/O- LATE RAMESWAR MAHATO. R/O- VILL.- ULUBARI (BIRUBARI)
DR. B. R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S. PALTANBAZAR
DIST.- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
GUWAHATI- 781001
ASSAM.
3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
GUWAHATI- 781007.
------------
Advocate for : MD. A MATLIB
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS.
Linked Case : WP(C)/7848/2022
POTIRAM CHOUHAN AND 2 ORS
S/O. LT. HANGUN DAS CHOUHAN
VILL. BANUBARI SADHUPOTE
Page No.# 41/44
R.KM MISSION ROAD
P.S. PALTANBAZAR
GUWAHATI-16
DIST. KAMRUP (M)
ASSAM.
2: RAM BIKASH CHOUHAN
S/O. LT. HANGUN DAS CHOUHAN
VILL. BANUBARI SADHUPOTE
R.KM MISSION ROAD
P.S. PALTANBAZAR
GUWAHATI-16
DIST. KAMRUP (M)
ASSAM.
3: SATYA RAM CHOUHAN
S/O. LT. HANGUN DAS CHOUHAN
VILL. BANUBARI SADHUPOTE
R.KM MISSION ROAD
P.S. PALTANBAZAR
GUWAHATI-16
DIST. KAMRUP (M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 2 ORS
REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GUWAHATI-781006.
2:THE DEPUTY COMMISSIONER
KAMRUP (M)
GUWAHATI-781001.
3:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
KAMRUP (M)
GUWAHATI-781006.
------------
Advocate for : MR B KHAKHLARY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
Page No.# 42/44
Linked Case : WP(C)/186/2023
ARUN MONDAL
SON OF LATE HARADHAN MONDAL
RESIDENT OF VILLAGE- ULUBARI (BIRUBARI)
DR. B.R. AMEDKAR NAGAR
MOUZA- ULUBARI
P.S.- PALTAN BAZAR
DISTRICT- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
REVENUE DEPARTMENT
DISPUR
GUWAHATI- 781006.
2:THE DEPUTY COMMISSIONER
KAMRUP(M)
HENGRABARI
GUWAHATI- 781036
ASSAM.
3:THE ADDITIONAL DEPUTY COMMISSIONER
KAMRUP(M)
(LAND SETTLEMENT BRANCH)
HENGRABARI
GUWAHATI- 781036.
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
ULUBARI
GUWAHATI- 781007.
------------
Page No.# 43/44
Advocate for : MR R DHAR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND 3 ORS.
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
30.07.2024 Heard the learned counsels appearing on behalf of the petitioners in the instant batch of writ petitions. Also heard Mr. R. Borpujari, the learned counsel appearing on behalf of the Revenue Department, Government of Assam.
2. It has been submitted at the bar that no replies or representations have been submitted by the petitioners to the Deputy Commissioner claiming that they have a bonafide claim of right involved, and as such, Rule 18 cannot be made applicable for a summary eviction.
3. This Court taking into account the judgment passed by the Division Bench of this Court in the case of Md. Salak Uddin vs. the State of Assam & 2 Others in WP(C) No.1057/2022 dated 27.06.2024 has sought for instructions from Mr. R. Borpujari, the learned counsel appearing on behalf of the Revenue Department, Assam in the said aspect of the matter as to what the Revenue Department proposes taking into account the observation so made in the said judgment.
4. Mr. R. Borpujari, the learned counsel appearing on behalf of the Revenue Department, Assam submits that he requires some time to obtain instructions.
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5. List the matter again on 13.08.2024 showing as part heard.
JUDGE Comparing Assistant