Gauhati High Court
Sbi General Insurance Company Ltd vs Basapi Hansepi And 5 Ors on 24 July, 2024
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/4
GAHC010139842024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/2160/2024
SBI GENERAL INSURANCE COMPANY LTD.
JUCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA ROAD
ANDHERI (EAST)
MUMBAI- 400069 REGIONAL OFFICE AT 4TH FLOOR
B BLOCK
APPEJAY HOUSE
15 PARK STREET
KOLKATA- 700016 AND BRANCH OFFICE AT 2ND FLOOR
LAKSHMI DARSHAN BUILDING
OPPOSITE BORA SERVICE
G.S. ROAD
ULUBARI
GUWAHATI- 781007 (ASSAM).
VERSUS
BASAPI HANSEPI AND 5 ORS.
W/O LATE SANJEEB @ SAJIB @ SONJIT TERANG
VILL.- BAHANI ADARSH
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482.
2:BISWAJIT TERANG
S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG
VILL.- BAHANI ADARSH
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482.
(BEING MINOR
REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
Page No.# 2/4
3:RAHUL TERANG
S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG
VILL.- BAHANI ADARSH
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482.
(BEING MINOR
REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
4:SEMAS TERANG
S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG
VILL.- BAHANI ADARSH
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM, PIN- 782482.
(BEING MINOR REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT
NO. 1).
5:NIJORA @ NIJOR KOCH GUPTA
W/O MADAN GUPTA
R/O NEAR PETROL PUMP
BAKALIA BAKALIAGHAT
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482.
6:CHANDRA TERANG
S/O LATE SING TERANG
R/O BAHANI ADARSHA
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482.
------------
Advocate for : MR. R GOSWAMI
Advocate for : appearing for BASAPI HANSEPI AND 5 ORS.
Linked Case : Case No. : MACApp./354/2024
SBI GENERAL INSURANCE COMPANY LTD.
JUCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA ROAD,
ANDHERI (EAST), MUMBAI- 400069 REGIONAL OFFICE AT 4TH FLOOR, B
BLOCK, APPEJAY HOUSE, 15 PARK STREET, KOLKATA- 700016 AND
BRANCH OFFICE AT 2ND FLOOR, LAKSHMI DARSHAN BUILDING,
OPPOSITE BORA SERVICE, G.S. ROAD, ULUBARI, GUWAHATI- 781007
(ASSAM).
Page No.# 3/4
VERSUS
BASAPI HANSEPI AND 5 ORS.
W/O LATE SANJEEB @ SAJIB @ SONJIT TERANG,
VILL.- BAHANI ADARSH, P.S.- BAKALIA, DIST.- KARBI ANGLONG, ASSAM,
PIN- 782482.
2:BISWAJIT TERANG
S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG
VILL.- BAHANI ADARSH
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482.
(BEING MINOR
REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
3:RAHUL TERANG
S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG
VILL.- BAHANI ADARSH
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482.
(BEING MINOR
REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
4:SEMAS TERANG
S/O LATE SANJEEB @ SAJIB @ SONJIT TERANG
VILL.- BAHANI ADARSH
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482.
(BEING MINOR
REP. BY HIS LEGAR GUARDIAN MOTHER I.E. RESPONDENT NO. 1).
5:NIJORA @ NIJOR KOCH GUPTA
W/O MADAN GUPTA
R/O NEAR PETROL PUMP
BAKALIA BAKALIAGHAT
DIST.- KARBI ANGLONG
Page No.# 4/4
ASSAM
PIN- 782482.
6:CHANDRA TERANG
S/O LATE SING TERANG
R/O BAHANI ADARSHA
P.S.- BAKALIA
DIST.- KARBI ANGLONG
ASSAM
PIN- 782482
Advocate for the Petitioner : MR. R GOSWAMI
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 24.07.2024 Heard Mr. R. Goswami, the learned counsel appearing for the applicant. Since the connected appeal has been admitted for hearing, the judgment and award dated 04.05.2024 passed by the learned MACT, Kamrup(M) in MAC Case. No.2472/2019 shall remain stayed till disposal of the appeal.
The IA stands disposed of.
JUDGE Comparing Assistant