Gauhati High Court
Page No.# 1/5 vs The Union Of India And 3 Ors on 15 July, 2024
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/5
GAHC010215032021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7052/2021
KARTIK KUMAR YADAV AND 20 ORS.
S/O- RAMDHARI YADAV, WORKING AS WELDER, R/O- TEZPUR
HATIPILKHANA, WARD NO. 6, P.O. TEZPUR, PIN- 784001.
2: JOON MANI KALITA
WORKING AS WELDER
SO- LATE NITYANANDA KALITA
VILL.- B.P. TINIALI
TEZPUR
PIN- 784154.
3: KUSHESWAR BORO
WORKING AS OTRP
S/O- LATE JAGANATH BORO
VILL.- GUTI BOARAH CHUBURI
P.O. BINDUKURI
TEZPUR
PIN- 784520.
4: TARUN KUMAR NANDI
WORKING AS TELEPHONE OPERATOR
S/O- LATE MAKHANLAL NANDI
WARD NO. 2
TEZPUR
PIN- 784001.
5: BABUL PAUL
WORKING AS WELDER
S/O- LATE SUBAL PAUL
TEZPUR LALMATI
P.O. HAZARAPAR
PIN- 784001.
6: MD. OHED ALI
Page No.# 2/5
CRANE OPERATOR
S/O- LATE ATTAR ALI
VILL.- BASERIA MUSLIM GAON
TEZPUR
PIN- 784150.
7: MRIDUL BORA
WORKING AS ELECTRICIAN
S/O- LATE GURADHAR BOARAH
VILL.- BESERAI KANAY BOARAH CHUBURI
TEZPUR
PIN- 784150.
8: TAPAN CHATTERJEE
WORKING AS VEHICLE MECHANIC
S/O- LATE GOPAL CHETARJI
RUBBER BAGAN
LAND NO. 6
INDERE NAGAR
P.O. TEZPUR
PIN- 784001.
9: BIREN SAIKIA
WORKING AS VEHICLE MECHANIC
S/O- LATE BABUL SAIKIA
VILL.- DIPOTA
TEZPUR
PIN- 784150.
10: DULAL CH. BORAH
WORKING AS VEHICLE MECHANIC
S/O- LATE GHANASHYAM BORAH
VILL.- LIKHAKGAON
TEZPUR
PIN- 784153.
11: KHAGEN NATH
WORKING AS WELDER
S/O- LATE BHOGESWAR NATH
VILL.- KATAKI CHUBURI
TEZPUR
PIN- 784153.
12: SANTOSH BORAH
WORKING IN ADMINISTRATIVE BRANCH
S/O- LATE GHANA KANTA BORAH
VILL.- SOPORA CHUBURI KALITA GAON
P.O. DIPOTA
Page No.# 3/5
TEZPUR
PIN- 784150.
13: JIBAN BORAH
WORKING AS VEHICLE MECHANIC
S/O- LATE SOMNATH BORAH
VILL.- SOPORA CHUBURI KALITA GAON
P.O. DIPOTA
TEZPUR
PIN- 784150.
14: BITTU DAS
WORKING IN ADMINISTRATIVE BRANCH
S/O- BHOLA DAS
VILL.- BIHAGURI
TEZPUR
PIN- 784153.
15: SANJOY DUTTA
WORKING IN ADMINISTRATION BRANCH
S/O- LATE SACHIN DUTTA
DARRANG COLLEGE ROAD
TEZPUR
P.O. MAHABHAIRAB
PIN- 784001.
16: MD. ARIF SAIKIA
WORKING IN ADMINISTRATIVE BRANCH
S/O- LATE MUJIB SAIKIA
VILL.- BASERIA MUSLIM GAON
TEZPUR
PIN- 784150.
17: MD. NAJMUL ALI
WORKING IN ADMINISTRATIVE BRANCH
S/O- LATE SORAB ALI
VILL.- BASERIA MUSLIM GAON
PIN- 784150.
18: BHABEN BAR KATAKI
WORKING AS VEHICLE MECHANIC
S/O- LATE TARUN BAR KATAKI
VILL.- DA PARBATIA BAZAR CHUBURI
PIN- 784150.
19: SHYAMANTA BORAH
WORKING IN ADMINISTRATIVE BRANCH
S/O- SRI KHIROD BORAH
Page No.# 4/5
VILL.- BIHAGURI KALITA GAON NO. 1
PIN- 784153.
20: SAHADEV SUKLA BAIDYA
WORKING IN ADMINISTRATIVE BRANCH
S/O- NANI GOPAL SUKLA BAIDYA
C/O- MRIDUL BORAH
VILL.- BESERIA KANAY BORAH CHUBURI
PIN- 784150.
21: UTTAM BORAH
WORKING IN ADMINISTRATIVE BRANCH
S/O- LATE DEBESWAR BORAH
VILL.- BASERIA
PIN- 784150
VERSUS
THE UNION OF INDIA AND 3 ORS
REP. THROUGH SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF
DEFENCE SURFACE TRANSPORT, SOUTH BLOCK, NEW DELHI-110001
2:THE DIRECTOR GENERAL
BORDER ROADS ORGANISATION (GREF)
KASHMIR HOUSE
NEW DELHI-110003.
3:THE CHIEF ENGINEER
EASTERN BASE WORKSHOP (GREF)
C/O- 99 APO
TEZPUR
PIN-931723.
4:THE COMMANDANT
EASTERN BASE WORKSHOP (GREF)
C/O- 99 APO
TEZPUR
PIN- 931723
Advocate for the Petitioner : MR M CHANDA
Advocate for the Respondent : ASSTT.S.G.I.
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
15-07-2024 Heard Shri M. Chanda, learned counsel for the petitioners. Also heard Shri P. S. Lahkar, learned CGC.
Shri Chanda, the learned counsel has submitted that though the relief claimed is for regularization and minimum pay scale alongwith temporary status, in view of certain judgments rendered on the issue, he would confine his claim only to the aspect of minimum pay scale and temporary status. Shri Lahkar, the learned CGC prays for some time to obtain instructions in this regard.
List after 3 (three) weeks.
JUDGE Comparing Assistant