Md. Sanidul Islam vs Abdur Rahim

Citation : 2024 Latest Caselaw 20 Gua
Judgement Date : 3 January, 2024

Gauhati High Court

Md. Sanidul Islam vs Abdur Rahim on 3 January, 2024

                                                                       Page No.# 1/2

GAHC010288142023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/3856/2023

            MD. SANIDUL ISLAM
            SON OF LATE ABDUL SALAM,
            R/O- VILL. AND P.O.- SIMLABARI,
            DIST.- GOALPARA, ASSAM, PIN- 783330.

            VERSUS

            ABDUR RAHIM,
            SON OF LATE ABDUL SALAM, R/O- VILL. AND P.O.- SIMLABARI, DIST.-
            GOALPARA, ASSAM, PIN- 783330.

Advocate for the Petitioner   : MR. R ALI

Advocate for the Respondent : SC, ELEM. EDU


             Linked Case : WP(C)/5398/2022

            MD. SANIDUL ISLAM
            SON OF LATE ABDUL SALAM
            R/O- VILL. AND P.O.- SIMLABARI
            DIST.- GOALPARA, ASSAM, PIN- 783330.

             VERSUS

            THE STATE OF ASSAM AND 4 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
            GOVERNMENT OF ASSAM
            EDUCATION (ELEMENTARY) DEPARTMENT
            DISPUR, GUWAHATI-6.

            2:THE DIRECTOR OF ELEMENTARY EDUCATION
            ASSAM-CUM- CHAIRMAN OF STATE LEVEL SCRUTINY COMMITTEE
            KAHILIPARA, GUWAHATI-19.
                                                                               Page No.# 2/2

             3:THE DISTRICT LEVEL SCRUTINY COMMITTEE, GOALPARA
             REPRESENTED BY ITS CHAIRMAN -CUM- DEPUTY COMMISSIONER
             GOALPARA, PIN- 783330.

             4:THE DISTRICT ELEMENTARY EDUCATION OFFICER
             LAKHIPUR, GOALPARA- 783129.

             5:ZALAL UDDIN
             AGED ABOUT 50 YRS
             S/O LATE EBAD ALI
             R/O VILL- GAROJAN, P.O- SIMLABARI
             P.S- LAKHIPUR, DIST- FOALPARA
             ASSAM, PIN- 783330.
             ------------
             Advocate for : MR. I H SAIKIA
             Advocate for : SC
             ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS

                                    -B E F O R E -

             HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                        ORDER

03.01.2024 Heard Mr. R. Ali, learned counsel appearing for the writ petitioner. Also heard Mr. S.M.T. Chistie, learned Standing Counsel, Elementary Education Department appearing for respondent Nos.1 and 2; Ms. D.D. Barman, learned counsel appearing for respondent No.3 and Mr. P. Bharadwaj, learned counsel appearing for respondent No.5.

Arguments have been heard.

Judgment reserved.

JUDGE Comparing Assistant