Gauhati High Court
Md. Sanidul Islam vs Abdur Rahim on 3 January, 2024
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GAHC010288142023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3856/2023
MD. SANIDUL ISLAM
SON OF LATE ABDUL SALAM,
R/O- VILL. AND P.O.- SIMLABARI,
DIST.- GOALPARA, ASSAM, PIN- 783330.
VERSUS
ABDUR RAHIM,
SON OF LATE ABDUL SALAM, R/O- VILL. AND P.O.- SIMLABARI, DIST.-
GOALPARA, ASSAM, PIN- 783330.
Advocate for the Petitioner : MR. R ALI
Advocate for the Respondent : SC, ELEM. EDU
Linked Case : WP(C)/5398/2022
MD. SANIDUL ISLAM
SON OF LATE ABDUL SALAM
R/O- VILL. AND P.O.- SIMLABARI
DIST.- GOALPARA, ASSAM, PIN- 783330.
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
EDUCATION (ELEMENTARY) DEPARTMENT
DISPUR, GUWAHATI-6.
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM-CUM- CHAIRMAN OF STATE LEVEL SCRUTINY COMMITTEE
KAHILIPARA, GUWAHATI-19.
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3:THE DISTRICT LEVEL SCRUTINY COMMITTEE, GOALPARA
REPRESENTED BY ITS CHAIRMAN -CUM- DEPUTY COMMISSIONER
GOALPARA, PIN- 783330.
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER
LAKHIPUR, GOALPARA- 783129.
5:ZALAL UDDIN
AGED ABOUT 50 YRS
S/O LATE EBAD ALI
R/O VILL- GAROJAN, P.O- SIMLABARI
P.S- LAKHIPUR, DIST- FOALPARA
ASSAM, PIN- 783330.
------------
Advocate for : MR. I H SAIKIA
Advocate for : SC
ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS
-B E F O R E -
HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
03.01.2024 Heard Mr. R. Ali, learned counsel appearing for the writ petitioner. Also heard Mr. S.M.T. Chistie, learned Standing Counsel, Elementary Education Department appearing for respondent Nos.1 and 2; Ms. D.D. Barman, learned counsel appearing for respondent No.3 and Mr. P. Bharadwaj, learned counsel appearing for respondent No.5.
Arguments have been heard.
Judgment reserved.
JUDGE Comparing Assistant